← All Benches
ITAT Delhi Bench
74,888 judgments
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1273 / 200817/11/2008
COMMISSIONER OF INCOME TAX vs SAMTEL COLOR LIMITED
ITA/1207/200814/11/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs SAMTEL COLOR LIMITED
ITA - 1207 / 200814/11/2008
TAX-II vs (P) LTD
ITA/1295/200814/11/2008
COMMISSIONER OF INCOME TAX vs MANTEC CONSULTANT (P) LTD
ITA - 1295 / 200814/11/2008
COMMISSIONER OF INCOME TAX vs HARKARAN DAS VED PAL
ITA - 1005 / 200712/11/2008
COMMISSIONER OF INCOME TAX vs HUGHES SOFTWARE SYSTEMS LIMITE
ITA - 641 / 20077/11/2008
INCOME TAX vs SHRI RAVINDER NATH GOEL
ITA/10/20076/11/2008
INCOME TAX vs DR R. N. GOEL
ITA/632/20076/11/2008
INCOME TAX vs DR R. N. GOEL
ITA/631/20076/11/2008
DIRECTOR OF INCOME TAX vs SPAN FOUNDATION
ITA - 789 / 20084/11/2008
DIRECTOR OF INCOME TAX vs SPAN FOUNDATION
ITA - 767 / 20084/11/2008
COMMISSIONER OF INCOME TAX V vs P.M.ELECTRONICS LTD.
ITA - 475 / 20073/11/2008
THE COMMISSIONER OF INCOME TAX-V vs P M ELECTRONICS LTD
ITA/475/20073/11/2008
COMMISSIONER OF INCOME TAX XVII vs HUTCHISON ESSAR TELECOM LTD
ITA-1177/200731/10/2008
COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD
ITA-1171/200731/10/2008
COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD
ITA-1154/200731/10/2008
COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD
ITA-1159/200731/10/2008
COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD
ITA-1155/200731/10/2008
COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD
ITA-1135/200731/10/2008