← All Benches
ITAT Delhi Bench
77,549 judgments
CIT vs BECTON DICKINSON INDIA PVT LTD
ITA - 40 / 201219/11/2012
CIT vs BECTON DICKINSON INDIA PVT LTD
ITA - 42 / 201219/11/2012
CIT vs BECTON DICKINSON INDIA PVT LTD
ITA - 39 / 201219/11/2012
DIRECTOR OF INCOME TAX vs INDIAN NATIONAL THEATRE TRUST
ITA - 620 / 201219/11/2012
CIT vs OGAAN PUBLICATION PVT LTD
ITA - 635 / 20129/11/2012
THE COMMISSIONER OF INCOME TAX NEW DELHI vs JAGGON INTERNATIONAL LTD
ITA/1395/20108/11/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs JAGSONS INTERNATIONAL LTD
ITA/1289/20118/11/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX
ITA/497/20108/11/2012
COMMISSIONER OF INCOME TAX DEL vs M/S USHA INTERNATIONAL LTD.
ITA/1696/20065/11/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX-III vs RAJAT LAL
ITA/630/20125/11/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs KHOOBSURAT RESORTS PVT LTD
ITA/776/20115/11/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX DEL vs M/S USHA INTERNATIONAL LTD.
ITA - 1696 / 20065/11/2012
GAIL INDIA LTD
ITA - 957 / 20115/11/2012
GAIL INDIA LTD
ITA - 956 / 20115/11/2012
CIT vs KHOOBSURAT RESORTS PVT LTD
ITA - 776 / 20115/11/2012
M/S. GAIL INDIA LIMITED vs THE JOINT COMMISSIONER OF INCOME TAX
ITA/957/20115/11/2012
SHARP BUSINESS SYSTEM vs THE COMMISSIONER OF INCOME TAX-III
ITA/492/20125/11/2012
M/S. GAIL INDIA LIMITED vs THE JOINT COMMISSIONER OF INCOME TAX
ITA/956/20115/11/2012
CIT vs PUNJAB STAINLESS STEEL INDUSTRIES
ITA/554/20121/11/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX vs M/S. ANSAL HOUSING AND CONSTRUCTION LTD.
ITA-212/200531/10/2012