← All Benches

ITAT Delhi Bench

77,588 judgments

CIT vs ODEON BUILDERS PVT LTD

ITA/248/201229/11/2013

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

CIT vs ODEON BUILDERS PVT LTD

ITA-248/201229/11/2013

CIT vs ODEON BUILDERS PVT LTD

ITA-247/201229/11/2013

CIT vs ODEON BUILDERS PVT LTD

ITA - 248 / 201229/11/2013

CIT vs ODEON BUILDERS PVT LTD

ITA - 247 / 201229/11/2013

COMMISSIONER OF INCOME TAX-II vs MAF ACADEMY P. LTD.

ITA-341/201228/11/2013

COMMISSIONER OF INCOME TAX-II vs MAF ACADEMY P. LTD

ITA/341/201228/11/2013

COMMISSIONER OF INCOME TAX vs N TARIKA PROPERTIES INVESTMENT PVT. LTD

ITA/2080/201028/11/2013

DIRECTOR OF INCOME TAX (EXEMPTION) vs R.L. KHERA CHARITABLE TRUST

ITA/268/201327/11/2013

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

THE DIRECTOR OF INCOME TAX LAXMI NAGAR DELHI vs TCI FOUNDATION 10 RAM BAGH AZAD MARKET ROHTAK ROAD NEW DELHI

ITA/449/201327/11/2013

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

COMMISSIONER OF INCOME TAX-IV vs M/S GLOBAL VANTEDGE PVT. LTD

ITA/527/201327/11/2013

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

DIRECTOR OF INCOME TAX (EXEMPTION) vs COUNCIL OF SCIENTIFIC & INDUSTRIAL RESEARCH

ITA/331/201327/11/2013

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

DIRECTOR OF INCOME TAX (EXEMPTION) vs INDIAN TRADE PROMOTION ORGANISATION

ITA/7/201327/11/2013

COMMISSIONER OF INCOME TAX vs SUDHIR JAIN

ITA/575/201326/11/2013

THE COMMISSIONER OF INCOME TAX - V vs SHEKHAR DAS GUPTA

ITA - 531 / 201326/11/2013

COMMISSIONER OF INCOME TAX vs SUDHIR JAIN

ITA - 575 / 201326/11/2013

THE COMMISSIONER OF INCOME TAX -V vs M/S NATIONAL FERTILIZERS LIMITED

ITA - 532 / 201326/11/2013

KRISHAK BHARATI COOPERATIVE LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX

ITA - 573 / 201325/11/2013

ORACLE SOFTWARE INDIA LTD vs COMMISSIONER OF INCOME TAX DEL

ITA/797/200625/11/2013

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

ORACLE INDIA PVT. LTD. vs COMMISSIONER OF INCOME TAX, DELHI

ITA/417/200925/11/2013

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA