ITAT Delhi Bench
77,588 judgments
CENTRAL WAREHOUSING CORPORATION
COMMISSIONER OF INCOME TAX-III vs SUNRISE TOOLING SYSTEM PVT. LTD.
COMMISSIONER OF INCOME TAX vs VIRENDARA KUMAR GUPTA
COMMISSIONER OF INCOME TAX vs BHARTI HEXACOM LTD
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
CIT vs BHARTI HEXACOM LIMITED
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX vs BHARTI TELENET LTD
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
CIT vs BHARTIHEXACOM LTD
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
CIT vs BHARTI AIRTEL LTD
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD.
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX vs BHARTI HEXACOM LTD
CIT vs BHARTI CELLULAR LTD
COMMISSIONER OF INCOME TAX vs BHARTI HEXACOM LTD
CIT vs BHARTI CELLULAR LTD
COMMISSIONER OF INCOME TAX, DLEHI - VIII vs DEEPTI GUPTA
COMMISSIONER OF INCOME TAX-IV vs M/S DIXON TECHNOLOGIES (I) PVT LTD
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX-IV vs M/S DIXON TECHNOLOGIES(I) PVT LTD
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX - XV vs BHARTI MISHRA
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX - XV vs BHARTI MISHRA
LI & FUNG INDIA PVT LTD vs COMMISSIONER OF INCOME TAX
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs GLOBUS SECURITIES & FINANCE PVT LTD
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA