← All Benches
ITAT Delhi Bench
77,588 judgments
PAWAN KUMAR AGGARWAL vs COMMISSIONER OF INCOME TAX
ITA/199/20146/5/2014
COMMISSIONER OF INCOME TAX (CENTRAL)-II vs SMT. KUSUM GUPTA
ITA/206/20146/5/2014
CHEIL COMMUNICATIONS INDIA PRIVATE LIMITED) vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/29/20146/5/2014
RADIALS INTERNATIONAL vs ASSTT. COMMISSIONER OF INCOME TAX
ITA/485/201225/4/2014
CIT vs D & M COMPONENTS LTD
ITA - 561 / 201221/4/2014
CIT vs DEVASAN INVESTMENT PVT LTD
ITA - 1103 / 201116/4/2014
CIT vs DEVASAN INVESTMENT PVT LTD
ITA - 1102 / 201116/4/2014
COMMISSIONER OF INCOME TAX DELH-II vs KALINDI RAIL NIRMAN ENGG. LTD
ITA/244/201315/4/2014
THE COMMISSIONER OF INCOME TAX (LTU) vs DALMIA BHARAT SUGAR AND INDUSTRIES LTD
ITA/129/20144/4/2014
INDUS TOWERS LTD. vs CIT & ORS.
W.P.(C)-6085/201331/3/2014
NITI WADHAWAN vs DCIT, CENTRAL CIRCLE-10
ITA-483/201231/3/2014
THE COMMISSIONER OF INCOME TAX XV vs M/S. NITI WADHAWAN
ITA-251/201331/3/2014
DLF LTD AND ANOTHER vs ADDITIONAL COMMISSIONER OF INCOME TAX & ANR.
W.P.(C)-2363/201328/3/2014
ADOBE SYSTEMS SOFTWARE IRELAND LTD. vs ASSISTANT DIRECTOR OF INCOME TAX
W.P.(C)-2326/201328/3/2014
DIRECTOR OF INCOME TAX (EXEMPTION) vs CHARANJIV CHARITABLE TRUST
ITA/321/201318/3/2014
COMMISSIONER OF INCOME TAX-XVI vs K. RAMAKRISHNAN
ITA/114/201418/3/2014
COMMISSIONER OF INCOME TAX-XVI vs SHRI ATUL KUMAR SWAMI
ITA/112/201418/3/2014
COMMSSIONER OF INCOME TAX DELHI-XVI vs S.S. AHLUWALIA
ITA - 255 / 200214/3/2014
COMMISSIONER OF WEALTH TAX vs S.S. AHLUWALIA
ITA/255/200214/3/2014
M/S COMFORT LIVING HOTELS P. LTD vs COMMISSIONER OF INCOME TAX-III
ITA/67/200110/3/2014
