← All Benches
ITAT Delhi Bench
77,987 judgments
M/S. KSS ENGINEERING LTD.,MUMBAI vs ACIT, NEW DELHI
ITA 1992/DEL/2015[2011-12]Status: Disposed20/10/2015AY 2011-12
M/S. SYNDICATE LABELS,NEW DELHI vs ACIT, NEW DELHI
ITA 4386/DEL/2014[2008-09]Status: Disposed20/10/2015AY 2008-09
CIT-7 vs RAJAT DEEP OVERSEAS( P) LTD
ITA/628/201520/10/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-CENTRAL-I vs M/S. INDO ARAB AIR SERVICES
ITA/299/201520/10/2015
COMMISSIONER OF INCOME TAX-CENTRAL-I vs M/S. INDO ARAB AIR SERVICES
ITA/292/201520/10/2015
COMMISSIONER OF INCOME TAX-7 vs RAJAT DEEP OVERSEAS (P) LTD
ITA/540/201520/10/2015
CIT-7 vs RAJAT DEEP OVERSEAS (P)LTD
ITA-540/201520/10/2015
SHRI GORDHAN,DELHI vs ITO, GURGAON
ITA 811/DEL/2015[2011-12]Status: Disposed19/10/2015AY 2011-12
ITO, NEW DELHI vs M/S. ANKA INDIA LTD., NEW DELHI
ITA 682/DEL/2015[2011-12]Status: Disposed19/10/2015AY 2011-12
SMT. RASHMI WADHWA,NEW DELHI vs DCIT, NEW DELHI
ITA 502/DEL/2015[2009-10]Status: Disposed19/10/2015AY 2009-10
SMT. RASHMI WADHWA,NEW DELHI vs DCIT, NEW DELHI
ITA 501/DEL/2015[2008-09]Status: Disposed19/10/2015AY 2008-09
THE NAINITAL BANK LTD.,NAINITAL vs CIT, HALDWANI
ITA 2352/DEL/2015[2011-12]Status: Disposed19/10/2015AY 2011-12
THE NAINITAL BANK LTD.,NAINITAL vs CIT, HALDWANI
ITA 2351/DEL/2015[2010-11]Status: Disposed19/10/2015AY 2010-11
AMBIKA DEWAN,MEERUT vs ITO, MEERUT
ITA 3570/DEL/2014[2006-07]Status: Disposed19/10/2015AY 2006-07
ITO, NEW DELHI vs M/S. FORTUNE TECHNOCOMPS (P) LTD., NEW DELHI
ITA 4539/DEL/2013[2007-08]Status: Disposed19/10/2015AY 2007-08
JAI JANTA TRADING CO.,NEW DELHI vs ITO, NEW DELHI
ITA 3414/DEL/2011[2007-08]Status: Disposed19/10/2015AY 2007-08
SATISH KUMAR GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/550/201519/10/2015
SATISH KUMAR GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA-550/201519/10/2015
SATISH KUMAR GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 552/201519/10/2015
SATISH KUMAR GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 551/201519/10/2015