← All Benches
ITAT Delhi Bench
77,987 judgments
M/S. SHRI VARDAI OVRSEAS (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 188/DEL/2010[2000-01]Status: Disposed29/10/2015AY 2000-01
M/S. SHRI VARDAI OVRSEAS (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 187/DEL/2010[1999-00]Status: Disposed29/10/2015AY 1999-00
M/S INDEPENDENT SCHOOL'S FEDERATION OF INDIA,GHAZIABAD vs ADDL. CIT, GHAZIABAD
ITA 5099/DEL/2015[2010-11]Status: Disposed28/10/2015AY 2010-11
KAMDENU STEELS,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 5023/DEL/2015[2010-11]Status: Disposed28/10/2015AY 2010-11
THE COMMISSIONER OF INCOME TAX-II vs LUMAX INDUSTRIES LIMITED
ITA/103/201428/10/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
H.S. BEDI vs THE ASST. COMMISSIONER OF INCOME TAX-VI
ITA - 146 / 200328/10/2015
R.S. BEDI vs THE ASST. COMMISSIONER OF INCOME TAX-VI
ITA - 144 / 200328/10/2015
THE COMMISSIONER OF INCOME TAX-II vs LUMAX INDUSTRIES LIMITED
ITA/102/201428/10/2015
R.S. BEDI
ITA/146/200328/10/2015
R.S. BEDI
ITA/144/200328/10/2015
R.S. BEDI
ITA/145/200328/10/2015
M.S. BEDI vs THE ASST. COMMISSIONER OF INCOME TAX-VI
ITA - 145/200328/10/2015
H.S. BEDI vs THE ASST. COMMISSIONER OF INCOME TAX-VI
ITA - 146/200328/10/2015
R.S. BEDI vs THE ASST. COMMISSIONER OF INCOME TAX-VI
ITA-144/200328/10/2015
JEET CONSTRUCTION CO.,MEERUT vs ACIT, MEERUT
ITA 5339/DEL/2014[2006-07]Status: Disposed27/10/2015AY 2006-07
MS. TARUN SHARMA,NEW DELHI vs DCIT, NEW DELHI
ITA 4928/DEL/2014[2005-06]Status: Disposed27/10/2015AY 2005-06
ITO, NEW DELHI vs M/S. KUNSONS METALS LTD., NEW DELHI
ITA 3352/DEL/2014[2004-05]Status: Disposed27/10/2015AY 2004-05
ACIT, NEW DELHI vs SMT. RUBY MANAKTALA, NEW DELHI
ITA 3248/DEL/2014[2001-02]Status: Disposed27/10/2015AY 2001-02
ITO, NARNAUL vs SH. RATI RAM S/O SH. MATU RAM, MAHENDERGARH
ITA 3099/DEL/2014[2004-05]Status: Disposed27/10/2015AY 2004-05
ITO, NARNAUL vs SMT. SARTI DEVI W/O SH. RATI RAM, MAHENDERGARH
ITA 3098/DEL/2014[2004-05]Status: Disposed27/10/2015AY 2004-05
