← All Benches
ITAT Delhi Bench
77,987 judgments
DCIT, NEW DELHI vs M/S. ULTIMATE FLEXIPACK LTD., NEW DELHI
ITA 3726/DEL/2010[2002-03]Status: Disposed17/11/2015AY 2002-03
DCIT, NEW DELHI vs M/S. ULTIMATE FLEXIPACK LTD., NEW DELHI
ITA 3724/DEL/2010[2000-01]Status: Disposed17/11/2015AY 2000-01
SHANTI BANERJEE vs DY. COMMISSIONER OF INCOME TAX
ITA - 299 / 200317/11/2015
PR. CIT-I INTERNATIONAL TAXATION vs ANIMAL PLANET (ASIA) LLC
ITA/862/201517/11/2015
(CENTRAL-2) vs G.S. FINANCE AND INVESTMENT PVT. LTD.
ITA/866/201517/11/2015
SHANTI BANERJEE (deceased) by LRs vs DY. COMMISSIONER OF INCOME TAX
ITA/299/200317/11/2015
PR. COMMISSIONER OF INCOME TAX-(CENTRAL-2) vs GREEN AGE CONSULTANTS PVT. LTD
ITA/859/201516/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX (CENTRAL-2) vs G.S FINANCE AND INVESTMENT PVT. LTD
ITA/855/201516/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
SARIKA GOEL,BULANDSHAHR vs ITO, BULANDSHAHR
ITA 1815/DEL/2015[2009-10]Status: Disposed16/11/2015AY 2009-10
FAQIR CHAND,NEW DELHI vs ITO, NEW DELHI
ITA 1653/DEL/2015[2009-10]Status: Disposed16/11/2015AY 2009-10
M/S. SURYA ENTERPRISES,NEW DELHI vs ACIT, NEW DELHI
ITA 6360/DEL/2014[2007-08]Status: Disposed16/11/2015AY 2007-08
M/S. OM PRAKASH & SONS (HUF),NEW DELHI vs ACIT, FARIDABAD
ITA 5648/DEL/2014[2002-03]Status: Disposed16/11/2015AY 2002-03
MADAN LAL ANIL KUMAR,MEERUT vs ITO, MEERUT
ITA 289/DEL/2014[2001-02]Status: Disposed16/11/2015AY 2001-02
ITO, NEW DELHI vs SMT. KAVITA BEHAL, NEW DELHI
ITA 6529/DEL/2013[2009-10]Status: Disposed16/11/2015AY 2009-10
ITO, NEW DELHI vs SMT. KAVITA BEHAL, NEW DELHI
ITA 6528/DEL/2013[2009-10]Status: Disposed16/11/2015AY 2009-10
COMMISSIONER OF INCOME TAX-III vs M/S SUMITOMO CORPORATION
ITA/717/201416/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-III vs M/S SUMITOMO CORPORATION
ITA/716/201416/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-III vs M/S SUMITOMO CORPORATION
ITA/789/201416/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-III vs M/S SUMITOMO CORPORATION
ITA/719/201416/11/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
TAX-(CENTRAL-2), vs GREEN AGE CONSULTANTS PVT. LTD
ITA/858/201516/11/2015
