← All Benches
ITAT Delhi Bench
78,012 judgments
KUNDAN RICE MILLS LTD.,DELHI vs ACIT, KARNAL
ITA 34/DEL/2015[2008-09]Status: Disposed30/11/2015AY 2008-09
M/S. MODI CHARITABLE FUND SOCIETY,GHAZIABAD vs ADDL.CIT, GHAZIABAD
ITA 3365/DEL/2015[2010-11]Status: Disposed30/11/2015AY 2010-11
KUNDAN RICE MILLS LTD.,DELHI vs ACIT, KARNAL
ITA 32/DEL/2015[2006-07]Status: Disposed30/11/2015AY 2006-07
KUNDAN RICE MILLS LTD.,DELHI vs ACIT, KARNAL
ITA 31/DEL/2015[2005-06]Status: Disposed30/11/2015AY 2005-06
MR. KRISHAN KUMAR BANSAL,DELHI vs ITO, NEW DELHI
ITA 2406/DEL/2015[2007-08]Status: Disposed30/11/2015AY 2007-08
ITO (E), DELHI vs M/S. EVANGELICAL FELLOWSHIP OF INDIA, NEW DELHI
ITA 1619/DEL/2015[2010-11]Status: Disposed30/11/2015AY 2010-11
RADHEY SHYAM & CO.,DELHI vs ITO, NEW DELHI
ITA 1429/DEL/2015[2006-07]Status: Disposed30/11/2015AY 2006-07
SH. JOGENDRA KUMAR,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 1148/DEL/2015[2008-09]Status: Disposed30/11/2015AY 2008-09
IHG IT SERVICES (INDIA) PVT. LTD.,GURGAON vs DCIT, GURGAON
ITA 1019/DEL/2015[2010-11]Status: Disposed30/11/2015AY 2010-11
M/S. C.L. AGGARWAL YARN INDUSTRIES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2408/DEL/2014[2004-05]Status: Disposed30/11/2015AY 2004-05
M/S. GOOJAR MAL GANPAT RAI (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1730/DEL/2014[2006-07]Status: Disposed30/11/2015AY 2006-07
DCIT, NEW DELHI vs M/S. FUTURISTIC SOLUTIONS LTD., NEW DELHI
ITA 117/DEL/2014[2012-13]Status: Disposed30/11/2015AY 2012-13
SH. RAJ KUMAR JINDAL,FATEHABAD vs ITO, FATEHABAD
ITA 1067/DEL/2014[2006-07]Status: Disposed30/11/2015AY 2006-07
ACIT, GURGAON vs M/S. PBS FOODS PVT. LTD., GURGAON
ITA 6749/DEL/2013[2008-09]Status: Disposed30/11/2015AY 2008-09
G.M. MODI HOSPITALS CORPORATION PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6584/DEL/2013[2010-11]Status: Disposed30/11/2015AY 2010-11
DCIT, NEW DELHI vs M/S. LUMINOUS ELECTRONIC PVT. LTD., NEW DELHI
ITA 6547/DEL/2013[2004-05]Status: Disposed30/11/2015AY 2004-05
DCIT, NEW DELHI vs M/S. LUMINOUS ELECTRONIC PVT. LTD., NEW DELHI
ITA 6546/DEL/2013[2002-03]Status: Disposed30/11/2015AY 2002-03
SHRI CHAND RATTAN BAGRI,NEW DELHI vs ACIT, NEW DELHI
ITA 6000/DEL/2013[2006-07]Status: Disposed30/11/2015AY 2006-07
ITO (E), NEW DELHI vs M/S SOCIETY FOR DRIVER TRAINING INSTITUTE, DELHI
ITA 5110/DEL/2013[2010-11]Status: Disposed30/11/2015AY 2010-11
ACIT (TDS), DEHRADUN vs UTTRANCHAL POWER CORPORATION LTD., DEHRADUN
ITA 4918/DEL/2013[2012-13 (F.Y. 2011-12)]Status: Disposed30/11/2015