← All Benches
ITAT Delhi Bench
78,012 judgments
COMMISSIONER OF WEALTH TAX vs SUMAN DHAMIJA
WTA/3/20038/12/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
ITO, NEW DELHI vs M/S INTEGRATED TECHNOLOGY LTD., NEW DELHI
ITA 1657/DEL/2011[1998-99]Status: Disposed8/12/2015AY 1998-99
MOSER BAER INDIA LTD vs DCIT CIRCLE -5 (1),
ITA 882/DEL/2008[2002-2003]Status: Disposed8/12/2015AY 2002-2003
PR. COMMISSIONER OF INCOME TAX-6 vs MOHAK REAL ESTATE PVT. LTD.
ITA/930/20158/12/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DELHI vs MS. SUMAN DHAMIJA
ITA/20/20038/12/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DELHI vs MS SUMAN DHAMIJA
ITA/21/20038/12/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
HONEY ENTERPRISES vs COMMISSIONER OF INCOME TAX, DELHI
ITA - 163 / 20028/12/2015
THE COMMISSIONER OF INCOME TAX vs M/S HONEY ENTERPRISES
ITA - 537 / 20048/12/2015
COMMR. OF INCOME TAX vs HONEY ENTERPRISES
ITA - 260 / 20028/12/2015
COMMISSIONER OF INCOME TAX DELHI vs MS SUMAN DHAMIJA
ITA - 21 / 20038/12/2015
COMMISSIONER OF INCOME TAX DELHI vs MS. SUMAN DHAMIJA
ITA - 20 / 20038/12/2015
HONEY ENTERPRISES
ITA/537/20048/12/2015
PR. COMMISSIONER OF INCOME TAX-6 vs MOHAK REAL ESTATE PVT. LTD
ITA/928/20158/12/2015
HONEY ENTERPRISES
ITA/377/20048/12/2015
HONEY ENTERPRISES
ITA/260/20028/12/2015
HONEY ENTERPRISES
ITA/163/20028/12/2015
HASNU AHMAD MEMORIAL EDUCATIONAL & CHARITABLE SOCIETY,NAINITAL vs CIT(E), LUCKNOW
ITA 3024/DEL/2015[]Status: Disposed7/12/2015
ION TRADING INDIA PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 1035/DEL/2015[2010-11]Status: Disposed7/12/2015AY 2010-11
ACIT, NEW DELHI vs M/S. MMTC LTD., NEW DELHI
ITA 6533/DEL/2013[1998-99]Status: Disposed7/12/2015AY 1998-99
ITO, UTTRAKHAND vs SHRI SUNDER LAL SEMWAL, UTTRAKHAND
ITA 6378/DEL/2013[2009-10]Status: Disposed7/12/2015AY 2009-10
