← All Benches
ITAT Delhi Bench
78,012 judgments
DCIT, NEW DELHI vs M/S. GURDAYAL NIRMAN UDYOG PVT. LTD., NEW DELHI
ITA 904/DEL/2015[2011-12]Status: Disposed28/12/2015AY 2011-12
ACIT, NEW DELHI vs M/S. RAVI KANT JAIPURIA, NEW DELHI
ITA 840/DEL/2015[2012-13]Status: Disposed28/12/2015AY 2012-13
DCIT, NEW DELHI vs M/S. KHAITAN & CO. LLP, NEW DELHI
ITA 725/DEL/2015[2011-12]Status: Disposed28/12/2015AY 2011-12
ITO, REWARI vs SMT. SANTOSH, HARYANA
ITA 618/DEL/2015[2007-08]Status: Disposed28/12/2015AY 2007-08
ITO, REWARI vs SMT. RAJBALA, HARYANA
ITA 617/DEL/2015[2007-08]Status: Disposed28/12/2015AY 2007-08
ITO, REWARI vs SH. PHOOL SINGH, HARYANA
ITA 616/DEL/2015[2007-08]Status: Disposed28/12/2015AY 2007-08
DCIT, GURGAON vs M/S. STANFORD HOSPITALITY INDIA PVT. LTD., NEW DELHI
ITA 5123/DEL/2015[2010-11]Status: Disposed24/12/2015AY 2010-11
ACIT, NEW DELHI vs M/S. SONA UDYOG, DELHI
ITA 5022/DEL/2015[2011-12]Status: Disposed24/12/2015AY 2011-12
ITO (TDS), ROHTAK vs DEEN BANDHU CHHOTU RAM UNIVERSITY OF SCIENCE AND TECHNOLOGY, HARYANA
ITA 4763/DEL/2014[2010-11]Status: Disposed24/12/2015AY 2010-11
ACIT, NEW DELHI vs M/S. ANJAL GARMENTS, NOIDA
ITA 4377/DEL/2014[2008-09]Status: Disposed24/12/2015AY 2008-09
ITO, NEW DELHI vs SH. YASHIN MALIK, NEW DELHI
ITA 4175/DEL/2014[2008-09]Status: Disposed24/12/2015AY 2008-09
PR. COMMISSIONER OF INCOME TAX (CENTRAL-2 vs FORYU OVERSEAS (P) LTD
ITA/1036/201523/12/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX (CENTRAL-2) vs M/S FORYU OVERSEAS (P) LTD.,
ITA/1035/201523/12/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
SMT. MADHU & OTHERS,MEERUT vs ITO, MEERUT
ITA 874/DEL/2015[2006-07]Status: Disposed23/12/2015AY 2006-07
SMT. MADHU,MEERUT vs ITO, MEERUT
ITA 873/DEL/2015[2003-04]Status: Disposed23/12/2015AY 2003-04
SMT. PRIYA,MEERUT vs ACIT, MEERUT
ITA 5505/DEL/2015[2001-02]Status: Disposed23/12/2015AY 2001-02
ACIT, DEHRADUN vs M/S. DEHRADUN CLUB LTD., DEHRADUN
ITA 5359/DEL/2015[2009-10]Status: Disposed23/12/2015AY 2009-10
ACIT, NEW DELHI vs M/S. TRUE DEVELOPERS PVT. LTD., CHENNAI
ITA 5317/DEL/2015[2009-10]Status: Disposed23/12/2015AY 2009-10
ITO, MEERUT vs SHRI SURESH KUMAR RATHI, HARYANA
ITA 5237/DEL/2015[2010-11]Status: Disposed23/12/2015AY 2010-11
ACIT, NEW DELHI vs M/S. AMMONIA SUPPLY CO., NEW DELHI
ITA 5087/DEL/2015[2011-12]Status: Disposed23/12/2015AY 2011-12
