← All Benches

ITAT Delhi Bench

78,066 judgments

DCIT, DEHRADUN vs SH. RAMESH BATTA, DEHRADUN

ITA 3965/DEL/2013[2006-07]Status: Disposed5/1/2016AY 2006-07

DCIT, DEHRADUN vs SH. RAMESH BATTA, DEHRADUN

ITA 3964/DEL/2013[2005-06]Status: Disposed5/1/2016AY 2005-06

ATUL LAL,NEW DELHI vs ITO, NEW DELHI

ITA 5879/DEL/2012[2009-10]Status: Disposed5/1/2016AY 2009-10

DIRECTOR OF INCOME TAX-(EXEMPTION) vs R.B. SETH JESSA RAM & BROS CHARITABLE HOSPITAL TRUST

ITA/1022/20154/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

DIRECTOR OF INCOMETAX-(EXEMPTION) vs R.B. SETH JESSA RAM & BROS CHARITABLE HOSPITAL TRUST

ITA/1021/20154/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

DCIT, NEW DELHI vs MRS. JYOTI GUPTA, DELHI

ITA 575/DEL/2015[2011-12]Status: Disposed31/12/2015AY 2011-12

ACIT, GHAZIABAD vs M/S. SHIVAM ENGINEERS & FABRICATORS, GHAZIABAD

ITA 5304/DEL/2015[2010-11]Status: Disposed31/12/2015AY 2010-11

ACIT, GHAZIABAD vs M/S. SHIVAM ENGINEERS & FABRICATORS, GHAZIABAD

ITA 5303/DEL/2015[2010-11]Status: Disposed31/12/2015AY 2010-11

DCIT, NEW DELHI vs M/S. JAI BEVERAGE PVT. LTD., NEW DELHI

ITA 5294/DEL/2015[2010-11]Status: Disposed31/12/2015AY 2010-11

DCIT, GHAZIABAD vs M/S. FRIENDS INFRASTRUCTURE PVT. LTD., GHAZIABAD

ITA 5274/DEL/2015[2010-11]Status: Disposed31/12/2015AY 2010-11

ACIT, NEW DELHI vs M/S. SARAYA INDUSTRIES LTD., NEW DELHI

ITA 5112/DEL/2015[2010-11]Status: Disposed31/12/2015AY 2010-11

ITO- 3(3), BIJNOR vs M/S. CHAUDHARY COLONISERS PVT. LTD., BIJNOR

ITA 5102/DEL/2015[2008-09]Status: Disposed31/12/2015AY 2008-09

ACIT, NEW DELHI vs SMT ANGOORI DEVI MEENA, DELHI

ITA 5014/DEL/2015[2008-09]Status: Disposed31/12/2015AY 2008-09

ITO, NEW DELHI vs SH. DEEPAK KUMAR GUPTA, DELHI

ITA 4038/DEL/2015[2010-11]Status: Disposed31/12/2015AY 2010-11

DCIT, FARIDABAD vs M/S. SSP (PVT.) LTD., FARIDABAD

ITA 3649/DEL/2015[2011-12]Status: Disposed31/12/2015AY 2011-12

DCIT, NEW DELHI vs M/S. JUNEJA CONSTRUCTION PVT. LTD., NEW DELHI

ITA 3604/DEL/2015[2010-11]Status: Disposed31/12/2015AY 2010-11

ACIT, NEW DELHI vs M/S MANI CAPITAL LTD, KANPUR

ITA 3244/DEL/2015[2010-11]Status: Disposed31/12/2015AY 2010-11

ITO, NEW DELHI vs M/S. SUNCITY DHOOT COLONIZERS PVT. LTD., GURGAON

ITA 2067/DEL/2015[2008-09]Status: Disposed31/12/2015AY 2008-09

ACIT, NEW DELHI vs SMT. MADHU GUPTA, NEW DELHI

ITA 6042/DEL/2014[2010-11]Status: Disposed31/12/2015AY 2010-11

DCIT, NEW DELHI vs SH. RAVINDER KUMAR, NEW DELHI

ITA 6040/DEL/2014[2011-12]Status: Disposed31/12/2015AY 2011-12