← All Benches
ITAT Delhi Bench
78,066 judgments
M/S. DHARAMPAL PREMCHAND LTD.,DELHI vs DCIT, NEW DELHI
ITA 5081/DEL/2013[2007-08]Status: Disposed8/1/2016AY 2007-08
M/S DHARAMPAL PREMCHAND LTD.,DELHI vs DCIT, NEW DELHI
ITA 5079/DEL/2013[2005-06]Status: Disposed8/1/2016AY 2005-06
M/S. AZIMUTH INVESTMENTS LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 283/DEL/2013[2009-10]Status: Disposed8/1/2016AY 2009-10
ITO, DEHRADUN vs M/S BHAGTI HOTELS (FIRM), DEHRADUN
ITA 1041/DEL/2013[2009-10]Status: Disposed8/1/2016AY 2009-10
ACIT, NEW DELHI vs M/S. HCL INFOSYSTEMS LTD., NEW DELHI
ITA 6420/DEL/2012[2008-09]Status: Disposed8/1/2016AY 2008-09
ACIT, NEW DELHI vs M/S. HCL CORPORATION LTD., NEW DELHI
ITA 6419/DEL/2012[2008-09]Status: Disposed8/1/2016AY 2008-09
UFO MOVIEZ INDIA LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6321/DEL/2012[2008-09]Status: Disposed8/1/2016AY 2008-09
ACIT, NEW DELHI vs M/S HCL CORPORATION LTD., NEW DELHI
ITA 3924/DEL/2012[2006-07]Status: Disposed8/1/2016AY 2006-07
DCIT, NEW DELHI vs M/S. GENIOUS PROMOTERS & DEVELOPERS PVT. LTD., NEW DELHI
ITA 1905/DEL/2012[2006-07]Status: Disposed8/1/2016AY 2006-07
ITO, NEW DELHI vs M/S. IME INTERNATIONAL PVT. LTD., NEW DELHI
ITA 1873/DEL/2012[2003-04]Status: Disposed8/1/2016AY 2003-04
ACIT, NEW DELHI vs SMT. RUCHIKA SACHDEVA, NEW DELHI
ITA 5440/DEL/2011[2008-09]Status: Disposed8/1/2016AY 2008-09
ACIT, NEW DELHI vs SMT. PARVEEN KUMARI SACHDEVA, NEW DELHI
ITA 5439/DEL/2011[2008-09]Status: Disposed8/1/2016AY 2008-09
COMMISSIONER OF INCOME TAX-2 vs CENTRAL WAREHOUSING CORPORATION LTD.,
ITA/3/20168/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-2 vs CENTRAL WAREHOUSING CORPORATION LTD.
ITA/2/20168/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE PR. COMMISSIONER OF INCOME TAX-IV vs RAVINDER PAL SINGH GILL
ITA/27/20168/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX vs DION GLOBAL SOLUTIONS LTD.
ITA/1/20168/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-(CENTRAL-2), vs VICTORIA MARKETING PVT. LTD
ITA/26/20168/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
ITO, NEW DELHI vs SH. JAGPAL, NEW DELHI
ITA 693/DEL/2014[2008-09]Status: Disposed7/1/2016AY 2008-09
M/S. BENTEX CONTROL & SWITCHGEAR CO.,DELHI vs ACIT, NEW DELHI
ITA 681/DEL/2014[2009-10]Status: Disposed7/1/2016AY 2009-10
M/S. HONDA MOTOR INDIA PVT. LTD.,GAUTAM BUDH NAGAR vs DCIT, NOIDA
ITA 6807/DEL/2014[2010-11]Status: Disposed7/1/2016AY 2010-11
