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ITAT Delhi Bench

78,066 judgments

ANJU CHAWLA,NEW DELHI vs ACIT, NEW DELHI

ITA 1696/DEL/2013[2006-07]Status: Disposed15/1/2016AY 2006-07

ANJU CHAWLA,NEW DELHI vs ACIT, NEW DELHI

ITA 1695/DEL/2013[2005-06]Status: Disposed15/1/2016AY 2005-06

ANJUT CHAWLA,NEW DELHI vs ACIT, NEW DELHI

ITA 1694/DEL/2013[2004-05]Status: Disposed15/1/2016AY 2004-05

ANJU CHAWLA,DELHI vs ACIT, NEW DELHI

ITA 1684/DEL/2013[2009-10]Status: Disposed15/1/2016AY 2009-10

ITO, NEW DELHI vs SHRI ARAVINDAKSHAN PILLAI, DELHI

ITA 1642/DEL/2013[2009-10]Status: Disposed15/1/2016AY 2009-10

M/S. R.G. SCIENTIFIC ENTERPRISES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 1246/DEL/2013[2009-10]Status: Disposed15/1/2016AY 2009-10

ITO, NEW DELHI vs SH. SANJAY CHHABRA, NEW DELHI

ITA 895/DEL/2012[2003-04]Status: Disposed15/1/2016AY 2003-04

MR. MAHINDER KUMAR VALECHA,NEW DELHI vs ACIT, FARIDABAD

ITA 6396/DEL/2012[2010-11]Status: Disposed15/1/2016AY 2010-11

ITO, NEW DELHI vs M/S. BHADANA HOUSING & CONSTRUCTION PVT. LTD., NEW DELHI

ITA 5024/DEL/2012[2006-07]Status: Disposed15/1/2016AY 2006-07

ITO, KARNAL vs SMT SANTOSH BANSAL, KARNAL

ITA 4852/DEL/2012[2009-10]Status: Disposed15/1/2016AY 2009-10

ACIT, NEW DELHI vs M/S. CARREFOUR INDIA MASTER FRANCHISE COMPANY PVT. LTD., NEW DELHI

ITA 2800/DEL/2012[2008-09]Status: Disposed15/1/2016AY 2008-09

SHRI BANWARI LAL,HARYANA vs ITO, FATEHABAD

ITA 1542/DEL/2012[2008-09]Status: Disposed15/1/2016AY 2008-09

DELHI KIRANA CO.,NEW DELHI vs ITO, NEW DELHI

ITA 5653/DEL/2011[2007-08]Status: Disposed15/1/2016AY 2007-08

DINESH KUMAR MATHUR,NEW DELHI vs DCIT, NEW DELHI

ITA 1210/DEL/2011[2004-05]Status: Disposed15/1/2016AY 2004-05

ITO, NEW DELHI vs M/S GOODWILL IMPEX, NEW DELHI

ITA 2151/DEL/2009[2000-2001]Status: Disposed15/1/2016AY 2000-2001

DCIT CIRCLE-12 (1), NEW DELHI vs GARG CONCAST LTD, NEW DELHI

ITA 2471/DEL/2008[2000-2001]Status: Disposed15/1/2016AY 2000-2001

GARG CONCAST LTD vs DCIT CIRCLE-12 (1), NEW DELHI

ITA 2470/DEL/2008[2000-2001]Status: Disposed15/1/2016AY 2000-2001

R.L.TRADERS vs INCOME TAX OFFICER WARD 47 (1)

ITA/30/201615/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

SURINDER KUMAR GUPTA,DELHI vs DCIT, NEW DELHI

ITA 4870/DEL/2015[2011-12]Status: Disposed14/1/2016AY 2011-12

M/S INSITUTE OF HAEEMAOLOGY,NEW DELHI vs ADIT(E), NEW DELHI

ITA 1225/DEL/2015[2010-11]Status: Disposed14/1/2016AY 2010-11