← All Benches

ITAT Delhi Bench

78,066 judgments

M/S RITES LTD.,GURGAON vs ACIT, LTU, NEW DELHI

ITA 2149/DEL/2013[2008-09]Status: Disposed20/1/2016AY 2008-09

ITO, NEW DELHI vs GALORE PRINT INDUSTRIES LTD., NEW DELHI

ITA 1455/DEL/2013[2009-10]Status: Disposed20/1/2016AY 2009-10

ADIT, NEW DELHI vs M/S. INTERNATIONAL STEEL SERVICE INC., NEW DELHI

ITA 702/DEL/2012[2007-08]Status: Disposed20/1/2016AY 2007-08

ADIT, DEHRADUN vs M/S. HALLIN MARINE UK LTD., DEHRADUN

ITA 5290/DEL/2012[2009-10]Status: Disposed20/1/2016AY 2009-10

HALLIN MARINE UK LTD.,NEW DELHI vs ADIT, DEHRADUN

ITA 5217/DEL/2012[2009-10]Status: Disposed20/1/2016AY 2009-10

DCIT, NEW DELHI vs M/S. FIBCOM INDIA LTD., NEW DELHI

ITA 2649/DEL/2012[2007-08]Status: Disposed20/1/2016AY 2007-08

DCIT, NEW DELHI vs M/S. FIBCOM INDIA LTD., NEW DELHI

ITA 2101/DEL/2012[2008-09]Status: Disposed20/1/2016AY 2008-09

PR. COMMISSIONER OF INCOME TAX-6 vs MANUPATRA INFORMATION SOLUTION

ITA/81/201620/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONER OFINCOME TAX-IV vs D.D. GEARS PVT. LTD.

ITA/38/201620/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONER OF INCOME TAX-IV vs DIGITAL RADIO (DEL) BOARDCASTING LTD.

ITA/41/201620/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

PR. COMMISSIONER OF INCOME TAX-(CENTRAL-2) vs GREEN AGE CONSULTANTS PVT. LTD

ITA/78/201619/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

ITO, NEW DELHI vs SH. DINESH GOYAL, NEW DELHI

ITA 702/DEL/2014[2008-09]Status: Disposed19/1/2016AY 2008-09

AMERIPRISE INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI

ITA 7014/DEL/2014[2010-11]Status: Disposed19/1/2016AY 2010-11

DCIT, NEW DELHI vs M/S. HBR CHEMICALS PVT. LTD., NEW DELHI

ITA 678/DEL/2014[2005-06]Status: Disposed19/1/2016AY 2005-06

NARESH CHANDER GUPTA,DELHI vs ITO, NEW DELHI

ITA 5688/DEL/2014[2006-07]Status: Disposed19/1/2016AY 2006-07

SH. AJAY KHANNA,NEW DELHI vs ITO, NEW DELHI

ITA 2516/DEL/2014[2005-06]Status: Disposed19/1/2016AY 2005-06

ACIT, NEW DELHI vs M/S. AIYANA TRADING PVT. LTD., NEW DELHI

ITA 1471/DEL/2014[2007-08]Status: Disposed19/1/2016AY 2007-08

DCIT, NEW DELHI vs SH. BAL KISHAN YADAV, NEW DELHI

ITA 1328/DEL/2014[2009-10]Status: Disposed19/1/2016AY 2009-10

M/S. HOUSING & URBAN DEVELOPMENT CORPORATION LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 1166/DEL/2014[2005-07]Status: Disposed19/1/2016AY 2005-07

M/S. HOUSING & URBAN DEVELOPMENT CORPORATION LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 1165/DEL/2014[2004-05]Status: Disposed19/1/2016AY 2004-05