← All Benches
ITAT Delhi Bench
78,165 judgments
ADDL. CIT, MEERUT vs M/S. MEERUT DEVELOPMENT AUTHORITY, MEERUT
ITA 5381/DEL/2013[2010-11]Status: Disposed9/3/2016AY 2010-11
M/S SHIVAM SOFTECH LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4864/DEL/2013[2002-03]Status: Disposed9/3/2016AY 2002-03
MAHILA GRAMODYOG SAMITI,ALIGARH vs CIT, HALDWANI
ITA 4243/DEL/2013[]Status: Disposed9/3/2016
DCIT, NEW DELHI vs M/S NIRMAN OVERSEAS PVT. LTD., NEW DELHI
ITA 3952/DEL/2013[2006-07]Status: Disposed9/3/2016AY 2006-07
DCIT, NEW DELHI vs M/S OMKAM COMMUNICATIONS P. LTD., NEW DELHI
ITA 2731/DEL/2013[2009-10]Status: Disposed9/3/2016AY 2009-10
ITO, NEW DELHI vs SH. MANMOHAN GOD, DELHI
ITA 2296/DEL/2013[2009-10]Status: Disposed9/3/2016AY 2009-10
ITO, NEW DELHI vs M/S. MADHYA PRADESH VANIJYA COMPANY, DELHI
ITA 1812/DEL/2013[2008-09]Status: Disposed9/3/2016AY 2008-09
M/S SKM EXPORT INDUSTRIES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1334/DEL/2013[2005-06]Status: Disposed9/3/2016AY 2005-06
M.G. CAPITAL SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6342/DEL/2012[2000-01]Status: Disposed9/3/2016AY 2000-01
DCIT, NEW DELHI vs M/S. N&N CHOPRA CONSULTANTS PVT. LTD., NEW DELHI
ITA 5403/DEL/2012[2008-09]Status: Disposed9/3/2016AY 2008-09
M/S MARKS CONSOLIDATED BUSINESS LTD.,DELHI vs ITO, NEW DELHI
ITA 5060/DEL/2012[2003-08]Status: Disposed9/3/2016AY 2003-08
SHRI MADAN LAL JAIN,DEHRADUN vs ITO, NEW DELHI
ITA 4865/DEL/2012[2006-07]Status: Disposed9/3/2016AY 2006-07
ADDL. CIT, GHAZIABAD vs SHRI VINAY CHANDRA, GHAZIABAD
ITA 58/DEL/2011[2005-06]Status: Disposed9/3/2016AY 2005-06
M/S. CJ INTERNATIONAL HOTELS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 4796/DEL/2011[2008-09 (F.Y. 2007-08)]Status: Disposed9/3/2016
ITO, NEW DELHI vs M/S TRIUMPH ENGINEERING PVT. LTD., NEW DELHI
ITA 3567/DEL/2011[2008-09]Status: Disposed9/3/2016AY 2008-09
PRINCIPAL COMMISSIONER OF INCOME-TAX-09, vs M/S WORLD WINDOW IMPEX INDIA (P) LTD.,
ITA/175/20169/3/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TEX-18 vs MRS. MANJEET KOUR
ITA/182/20168/3/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
NV INTERNATIONAL PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6257/DEL/2015[2012-13]Status: Disposed8/3/2016AY 2012-13
SH. MOHINDER KUMAR KHANNA,NEW DELHI vs ACIT, NEW DELHI
ITA 6176/DEL/2015[2006-07]Status: Disposed8/3/2016AY 2006-07
M/S. IIBS INFONET (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6509/DEL/2014[2010-11]Status: Disposed8/3/2016AY 2010-11
