← All Benches
ITAT Delhi Bench
78,165 judgments
ITO WARD-I NARNAUL vs RAMESH CHAND,
ITA 2534/DEL/2006[2003-2004]Status: Disposed15/3/2016AY 2003-2004
SH. DEEPAK MINDA,NEW DELHI vs ADDL.CIT, NEW DELHI
ITA 6728/DEL/2014[2005-06]Status: Disposed14/3/2016AY 2005-06
DCIT, NEW DELHI vs SH. GAUTAM R CHADHA, NEW DELHI
ITA 3765/DEL/2013[2009-10]Status: Disposed14/3/2016AY 2009-10
DCIT, UTTRAKHAND vs M/S. DELTA POWER SOLUTION INDIA PVT. LTD., UTTRAKHAND
ITA 3004/DEL/2013[2008-09]Status: Disposed14/3/2016AY 2008-09
ACIT, NEW DELHI vs M/S FRAGRANCE CONSTRUCTIONS (P) LTD., NEW DELHI
ITA 2515/DEL/2013[2009-10]Status: Disposed14/3/2016AY 2009-10
MEGAWOOD DONGWON INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2509/DEL/2013[2003-04]Status: Disposed14/3/2016AY 2003-04
ACIT, NEW DELHI vs M/S. TRANSCENT MT SERVICES PVT. LTD., NEW DELHI
ITA 2148/DEL/2013[2008-09]Status: Disposed14/3/2016AY 2008-09
DCIT, NEW DELHI vs M/S ARIBA INDIA PVT. LTD., GURGAON
ITA 997/DEL/2011[2006-07]Status: Disposed14/3/2016AY 2006-07
M/S DATAMINE INTERNATIONAL LTD., INDIA BRANCH OFFICE,NEW DELHI vs ADDL. DIT, NEW DELHI
ITA 5651/DEL/2010[2007-08]Status: Disposed14/3/2016AY 2007-08
DCIT, NEW DELHI vs M/S. R.S. COMPONENTS & CONTROLS INDIA LTD., NEW DELHI
ITA 3199/DEL/2010[2005-06]Status: Disposed14/3/2016AY 2005-06
DCIT, NEW DELHI vs M/S. VINEY AUTO PVT. LTD, NEW DELHI
ITA 291/DEL/2010[2000-01]Status: Disposed14/3/2016AY 2000-01
ITO, NEW DELHI vs M/S NAMEDI LEASING & FINANCE LTD., NEW DELHI
ITA 2174/DEL/2010[2004-05]Status: Disposed14/3/2016AY 2004-05
M/S. RS COMPONENTS & CONTROLS LTD.,NEW DELHI vs DY. CIT, NEW DELHI
ITA 575/DEL/2009[2004-05]Status: Disposed14/3/2016AY 2004-05
COMMISSIONER OF INCOME TAX vs M/S YAMAHA MOTOR INDIA (P) LTD.
ITA/754/201514/3/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs YAMAHA MOTOR INDIA (P) LTD.
ITA/737/201514/3/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX: DELHI -VIII vs SHRI KAPIL DEV
ITA/146/201614/3/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX -CENTRAL-II vs BURR BROWN INDIA LTD
ITA/282/201414/3/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
DY. COMMISSIONER OF INCOME TAX vs TIMES INTERNET LTD.,
ITA/178/201614/3/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
SMT SUDESH DEVI,MEERUT vs M/S ITO, MEERUT
ITA 975/DEL/2015[2010-11]Status: Disposed11/3/2016AY 2010-11
CHANDRA PRAKASH,GHAZIABAD vs ITO, NEW DELHI
ITA 3456/DEL/2015[2007-08]Status: Disposed11/3/2016AY 2007-08
