← All Benches
ITAT Delhi Bench
78,184 judgments
ACIT, NEW DELHI vs SMT. SHASHI GANDHI, NEW DELHI
ITA 3117/DEL/2011[2006-07]Status: Disposed5/4/2016AY 2006-07
ACIT, NEW DELHI vs SMT. SHASHI GANDHI, NEW DELHI
ITA 3116/DEL/2011[2005-06]Status: Disposed5/4/2016AY 2005-06
SH. SANJAY ARORA,NEW DELHI vs ITO, NEW DELHI
ITA 1780/DEL/2011[2001-02]Status: Disposed5/4/2016AY 2001-02
ITO, NEW DELHI vs M/S JANSAMPARK ADVERTISING & MARKETING PVT. LTD., NEW DELHI
ITA 4839/DEL/2009[2004-05]Status: Disposed5/4/2016AY 2004-05
COMMISSIONER OF INCOME TAX-V vs ORIENTAL BANK OF COMMERCE
ITA/233/20165/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-V vs ORIENTAL BANK,OF COMMERCE
ITA/232/20165/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DEL vs M/S NATIONAL INDUSTRIAOL CORP.
ITA/110/20044/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
M/S. MEERUT AGRO CHEMICAL INDUSTRIES LTD.,MEERUT vs ACIT, MEERUT
ITA 2476/DEL/2015[2004-05]Status: Disposed4/4/2016AY 2004-05
SH. HIMANSHU CHAWLA,NEW DELHI vs ITO, NEW DELHI
ITA 737/DEL/2014[2005-06]Status: Disposed4/4/2016AY 2005-06
MS. RAJNI DANG,SAHARANPUR vs ITO, SAHARANPUR
ITA 2968/DEL/2014[2009-10]Status: Disposed4/4/2016AY 2009-10
SH. SANJAY KUMAR DANG,SAHARANPUR vs ITO, SAHARANPUR
ITA 2967/DEL/2014[2009-10]Status: Disposed4/4/2016AY 2009-10
ITO, NEW DELHI vs MR. SHABAB, DELHI
ITA 1806/DEL/2014[2009-10]Status: Disposed4/4/2016AY 2009-10
ITO, NEW DELHI vs M/S. RENAISSANCE REALCON PVT. LTD., NEW DELHI
ITA 6093/DEL/2013[2010-11]Status: Disposed4/4/2016AY 2010-11
ITO, NEW DELHI vs M/S. ESCOTRAC FINANCE & INVESTMENT PVT. LTD., HARYANA
ITA 5684/DEL/2012[2009-10]Status: Disposed4/4/2016AY 2009-10
ESCOTRAC FINANCE & INVESTMENTS PVT. LTD.,FARIDABAD vs ITO, NEW DELHI
ITA 5399/DEL/2012[2009-10]Status: Disposed4/4/2016AY 2009-10
ACIT, NEW DELHI vs SMT. SHASHI GANDHI, NEW DELHI
ITA 3115/DEL/2011[2004-05]Status: Disposed4/4/2016AY 2004-05
TIKAULA SUGAR MILLS LTD vs DCIT CIRCLE I,
ITA 924/DEL/2007[2003-2004]Status: Disposed4/4/2016AY 2003-2004
TIKAULA SUGAR MILLS LTD. vs DCIT, CIRCLE-I,
ITA 63/DEL/2006[2001-2002]Status: Disposed4/4/2016AY 2001-2002
DCIT, CIRCLE-1 vs TIKAULA SUGAR MILLS LTD.,
ITA 443/DEL/2006[2001-2002]Status: Disposed4/4/2016AY 2001-2002
COMMISSIONER OF INCOME TAX (EXEMPTION) vs TRUST FUND FOR EMPOWERMENT OF PERSONS WITH DISABILITIES
ITA/229/20164/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU