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ITAT Delhi Bench

78,184 judgments

M/S. UCAL FUEL SYSTEM LTD.,CHENNAI vs ACIT (TDS), GURGAON

ITA 453/DEL/2014[2009-10 (F.Y. 2008-09)]Status: Disposed19/4/2016

M/S. MODICARE LIMITED,NEW DELHI vs CIT, NEW DELHI

ITA 3007/DEL/2014[2009-10]Status: Disposed19/4/2016AY 2009-10

ITO, NEW DELHI vs M/S. OGAAN PUBLICATION PVT. LTD., NEW DELHI

ITA 1744/DEL/2014[2010-11]Status: Disposed19/4/2016AY 2010-11

DCIT, NEW DELHI vs M/S. TRIPLE "A" WIRE LINKS INDUSTRIES, NEW DELHI

ITA 171/DEL/2014[2008-09]Status: Disposed19/4/2016AY 2008-09

ITO, NEW DELHI vs SH. VINAY GOEL, NOIDA

ITA 113/DEL/2014[2006-07]Status: Disposed19/4/2016AY 2006-07

ACIT, NEW DELHI vs SH. NARINDER KUMAR CHOPRA, DELHI

ITA 778/DEL/2013[2007-08]Status: Disposed19/4/2016AY 2007-08

ACIT, FARIDABAD vs M/S. HINDUSTAN SYRINGES & MEDICAL DEVICES LTD., FARIDABAD

ITA 5408/DEL/2013[2006-07]Status: Disposed19/4/2016AY 2006-07

DCIT, NEW DELHI vs M/S NICE PROJECTS PVT. LTD., NEW DELHI

ITA 3950/DEL/2013[2009-10]Status: Disposed19/4/2016AY 2009-10

ACIT, NEW DELHI vs M/S. GAG CONSTRUCTION (P) LTD., NEW DELHI

ITA 1176/DEL/2013[2006-07]Status: Disposed19/4/2016AY 2006-07

ITO, NEW DELHI vs M/S. GIEX FOODS (P) LTD., NEW DELHI

ITA 5181/DEL/2012[2007-08]Status: Disposed19/4/2016AY 2007-08

ITO, NEW DELHI vs SHRI GANESH POOJARI, NEW DELHI

ITA 2206/DEL/2012[2007-08]Status: Disposed19/4/2016AY 2007-08

ITO, NEW DELHI vs M/S. GOEL EXIM INDIA PVT. LTD., NEW DELHI

ITA 3534/DEL/2011[2006-07]Status: Disposed19/4/2016AY 2006-07

ACIT, MEERUT vs SHRI MUKESH JOSHI, NOIDA

ITA 3152/DEL/2011[2008-09]Status: Disposed19/4/2016AY 2008-09

ACIT, MEERUT vs SHRI MUKESH JOSHI, NOIDA

ITA 3151/DEL/2011[2007-08]Status: Disposed19/4/2016AY 2007-08

ACIT, MEERUT vs SHRI MUKESH JOSHI, NOIDA

ITA 3150/DEL/2011[2006-07]Status: Disposed19/4/2016AY 2006-07

DCIT, NEW DELHI vs M/S. RAYBAN SUN OPTICS INDIA LTD, GURGAON

ITA 4203/DEL/2010[2004-05]Status: Disposed19/4/2016AY 2004-05

DCIT, NEW DELHI vs M/S. DCM SHRIRAM CREDIT & INVESTMENT LTD., NEW DELHI

ITA 900/DEL/2014[2006-07]Status: Disposed18/4/2016AY 2006-07

DCIT, NEW DELHI vs M/S. REEBOK INDIA CO., NEW DELHI

ITA 1137/DEL/2014[2009-10]Status: Disposed18/4/2016AY 2009-10

DCIT, NEW DELHI vs M/S. DCM SHRIRAM CREDIT & INVESTMENT LTD., NEW DELHI

ITA 5786/DEL/2013[2007-08]Status: Disposed18/4/2016AY 2007-08

DCIT, MORADABAD vs M/S HTE ENTERPRISES (P) LTD., MORADABAD

ITA 4094/DEL/2013[2006-07]Status: Disposed18/4/2016AY 2006-07