← All Benches
ITAT Delhi Bench
78,184 judgments
M/S TATA MCGRAW HILL EDUCATION PVT. LTD.,NOIDA vs ACIT, NEW DELHI
ITA 6114/DEL/2012[2008-09]Status: Disposed26/4/2016AY 2008-09
ADIT (E), DELHI vs M/S ALL INDIA KATARIA EDUCATION SOCIETY, NEW DELHI
ITA 3722/DEL/2012[2005-06]Status: Disposed26/4/2016AY 2005-06
ACIT, NEW DELHI vs SH. MUKESH GARG, NEW DELHI
ITA 3548/DEL/2012[2009-10]Status: Disposed26/4/2016AY 2009-10
ACIT, NEW DELHI vs SH. MUKESH GARG, NEW DELHI
ITA 3545/DEL/2012[2004-05]Status: Disposed26/4/2016AY 2004-05
INTERGLOBE AVIATION LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2202/DEL/2012[2007-08]Status: Disposed26/4/2016AY 2007-08
M/S. MODIPON LTD.,GHAZIABAD vs ADDL. CIT (TDS), GHAZIABAD
ITA 1979/DEL/2012[2008-09 (F.Y. 2007-08)]Status: Disposed26/4/2016
M/S. MODIPON LTD.,GHAZIABAD vs ADDL. CIT (TDS), GHAZIABAD
ITA 1978/DEL/2012[2007-08 (F.Y. 2006-07)]Status: Disposed26/4/2016
M/S. MODIPON LTD.,GHAZIABAD vs ADDL. CIT (TDS), GHAZIABAD
ITA 1897/DEL/2012[2006-07]Status: Disposed26/4/2016AY 2006-07
ADIT, NEW DELHI vs M/S. PERSYS PUNJ LLOYD JV, NEW DELHI
ITA 1274/DEL/2012[2008-09]Status: Disposed26/4/2016AY 2008-09
ADIT, NEW DELHI vs M/S. PERSYS PUNJ LLOYD JV, NEW DELHI
ITA 1273/DEL/2012[2007-08]Status: Disposed26/4/2016AY 2007-08
ADIT, NEW DELHI vs M/S. PERSYS PUNJ LLOYD JV, NEW DELHI
ITA 1272/DEL/2012[2006-07]Status: Disposed26/4/2016AY 2006-07
ADIT, NEW DELHI vs M/S. PERSYS PUNJ LLOYD JV, NEW DELHI
ITA 1271/DEL/2012[2005-06]Status: Disposed26/4/2016AY 2005-06
ADIT, NEW DELHI vs M/S. PERSYS PUNJ LLOYD JV, NEW DELHI
ITA 1270/DEL/2012[2004-05]Status: Disposed26/4/2016AY 2004-05
ITO, NEW DELHI vs M/S CARE TRADERS PVT. LTD., NEW DELHI
ITA 470/DEL/2011[2004-05]Status: Disposed26/4/2016AY 2004-05
ACIT, NEW DELHI vs M/S PARAMOUNT COMMUNICATION LTD., NEW DELHI
ITA 1814/DEL/2011[2005-06]Status: Disposed26/4/2016AY 2005-06
ACIT, NEW DELHI vs M/S PARAMOUNT COMMUNICATION LTD., NEW DELHI
ITA 1813/DEL/2011[2004-05]Status: Disposed26/4/2016AY 2004-05
ACIT, NEW DELHI vs M/S PARAMOUNT COMMUNICATION LTD., NEW DELHI
ITA 1812/DEL/2011[2003-04]Status: Disposed26/4/2016AY 2003-04
ITO, NEW DELHI vs M/S TURNER BUILDERS & PROMOTERS (P) LTD., NEW DELHI
ITA 3579/DEL/2009[2006-07]Status: Disposed26/4/2016AY 2006-07
M/S CONTINENTAL CARRIERS vs COMMISSIONER OF INCOME TAX
ITA/415/200426/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-3 vs DREAMLAND BUILD TECH P. LTD.
ITA/886/201526/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU