← All Benches
ITAT Delhi Bench
78,184 judgments
KOSTUB INVESTMENT LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1492/DEL/2014[2004-05]Status: Disposed28/4/2016AY 2004-05
ACIT, NEW DELHI vs SH. RAKESH GUPTA, NEW DELHI
ITA 1221/DEL/2014[2009-10]Status: Disposed28/4/2016AY 2009-10
ACIT, NEW DELHI vs SH. RAKESH GUPTA, NEW DELHI
ITA 1220/DEL/2014[2008-09]Status: Disposed28/4/2016AY 2008-09
ACIT, NEW DELHI vs SH. RAKESH GUPTA, NEW DELHI
ITA 1219/DEL/2014[2007-08]Status: Disposed28/4/2016AY 2007-08
ACIT, NEW DELHI vs SHIV SARAN CHAND VED PRAKASH, NEW DELHI
ITA 5450/DEL/2013[2006-07]Status: Disposed28/4/2016AY 2006-07
ACIT, NEW DELHI vs SHIV SARAN CHAND VED PRAKASH, NEW DELHI
ITA 5449/DEL/2013[2005-06]Status: Disposed28/4/2016AY 2005-06
ACIT, NEW DELHI vs M/S KURELE INTERNATIONAL, KANPUR
ITA 2704/DEL/2013[2003-04]Status: Disposed28/4/2016AY 2003-04
AVINASH KUMAR SETIA,NEW DELHI vs DCIT, NEW DELHI
ITA 1787/DEL/2013[2009-10]Status: Disposed28/4/2016AY 2009-10
M/S. HERO CORPORATE SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1472/DEL/2013[2004-05]Status: Disposed28/4/2016AY 2004-05
DCIT, NEW DELHI vs M/S. SINGAPORE TELECOM PVT. LTD., NEW DELHI
ITA 1711/DEL/2012[2003-04]Status: Disposed28/4/2016AY 2003-04
ADIT, DEHRADUN vs M/S. EXPRESS DRILLING SYSTEMS LLC., DEHRADUN
ITA 4987/DEL/2011[2008-09]Status: Disposed28/4/2016AY 2008-09
ITO, NEW DELHI vs M/S. DUROLINERS PRODUCTS PVT. LTD., NEW DELHI
ITA 3794/DEL/2011[2004-05]Status: Disposed28/4/2016AY 2004-05
PHILIA ESTATES DEVELOPERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1950/DEL/2011[2007-08]Status: Disposed28/4/2016AY 2007-08
DCIT, NEW DELHI vs M/S. I.G. BUILDERS & PROMOTERS (P) LTD, NEW DELHI
ITA 1407/DEL/2009[2006-07]Status: Disposed28/4/2016AY 2006-07
DCIT, NEW DELHI vs M/S. I.G. BUILDERS & PROMOTERS (P) LTD, NEW DELHI
ITA 1405/DEL/2009[2003-04]Status: Disposed28/4/2016AY 2003-04
GYANENDRA BANSAL vs UOI & ORS.
ITA/138/200428/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-6 vs MITSUI & CO. INDIA PVT. LTD.
ITA/253/201628/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
GIRISH BANSAL vs UOI & ORS.
ITA/136/200428/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-6 vs MITSUI & CO. INDIA PVT. LTD.
ITA/252/201628/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
MR. MAHENDRA KUMAR SONI,NEW DELHI vs ITO, NEW DELHI
ITA 1267/DEL/2016[2007-08]Status: Disposed27/4/2016AY 2007-08
