← All Benches
ITAT Delhi Bench
78,184 judgments
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs RAJIV GUPTA
ITA/280/20162/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX -V vs M/S DLF BUILDING & SERVICES (P) LTD. [FORMERLY KNOWN AS NACHIKETA REAL ESTATES (P) LTD.]
WTA/5/201629/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX -V vs M/S DLF BUILDING & SERVICES (P) LTD. [FORMERLY KNOWN AS NACHIKETA REAL ESTATES (P) LTD.,]
WTA/4/201629/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX -V vs M/S DLF BUILDING & SERVICES (P) LTD. [FORMERLY KNOWN AS NACHIKETA REAL ESTATES (P) LTD.]
WTA/3/201629/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX -V vs M/S DLF BUILDING & SERVICES (P) LTD. [FORMERLY KNOWN AS NACHIKETA REAL ESTATES (P) LTD.]
WTA/2/201629/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX -V vs M/S DLF BUILDING & SERVICES (P) LTD. [FORMERLY KNOWN AS NACHIKETA REAL ESTATES (P), LTD.]
WTA/1/201629/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
M/S. GRUNER INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6794/DEL/2015[2011-12]Status: Disposed29/4/2016AY 2011-12
AGENCE FRANCE PRESSE (AFP),NEW DELHI vs DDIT, NEW DELHI
ITA 909/DEL/2014[2010-11]Status: Disposed29/4/2016AY 2010-11
PROMINENT INSURANCE BROKERS PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 818/DEL/2014[2004-05]Status: Disposed29/4/2016AY 2004-05
M/S. SONY MOBILE COMMUNICATIONS INTERNATIONAL AB (INDIA BRANCH OFFICE),NEW DELHI vs DDIT, NEW DELHI
ITA 769/DEL/2014[2009-10]Status: Disposed29/4/2016AY 2009-10
DCIT, NEW DELHI vs M/S. LAXMI SUGAR MILLS CO. LTD., NEW DELHI
ITA 759/DEL/2014[2006-07]Status: Disposed29/4/2016AY 2006-07
PAWAN KUMAR BANSAL,NEW DELHI vs ACIT, NEW DELHI
ITA 742/DEL/2014[2007-08]Status: Disposed29/4/2016AY 2007-08
ACIT, NEW DELHI vs M/S. RENKEN PARTNER, NEW DELHI
ITA 707/DEL/2014[2010-11]Status: Disposed29/4/2016AY 2010-11
M/S. FUJIFILM INDIA PRIVATE LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 6916/DEL/2014[2010-11]Status: Disposed29/4/2016AY 2010-11
M/S. AMQ AGRO INDIA PVT. LTD.,NEW DELHI vs ACIT, BANGALORE
ITA 666/DEL/2014[2010-11]Status: Disposed29/4/2016AY 2010-11
M/S. S. POWER (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6544/DEL/2014[2010-11]Status: Disposed29/4/2016AY 2010-11
PARADISE MERCHANTS PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4993/DEL/2014[2009-10]Status: Disposed29/4/2016AY 2009-10
MR. R.K. GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 3919/DEL/2014[2007-08]Status: Disposed29/4/2016AY 2007-08
DCIT, NEW DELHI vs M/S. GRAPHISADS P. LTD., NEW DELHI
ITA 1210/DEL/2014[2005-06]Status: Disposed29/4/2016AY 2005-06
ADIT, DEHRADUN vs M/S. R & B FALCON (A) PTY LTD., MUMBAI
ITA 1048/DEL/2014[2010-11]Status: Disposed29/4/2016AY 2010-11