← All Benches
ITAT Delhi Bench
78,184 judgments
LG CHEMICAL INDIA PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 1819/DEL/2015[2010-11]Status: Disposed3/5/2016AY 2010-11
ITO, BHIWANI vs M/S VAISH MODEL PRIMARY SCHOOL EDUCATION, BHIWANI
ITA 338/DEL/2014[2010-11]Status: Disposed3/5/2016AY 2010-11
SRI PRAKASH CHAND GOYAL,NEW DELHI vs ITO, NEW DELHI
ITA 1825/DEL/2014[2006-07]Status: Disposed3/5/2016AY 2006-07
DCIT, SONEPAT vs M/S. KACHHA ARTHI ASSOCIATION, SONEPAT
ITA 1544/DEL/2014[2009-10]Status: Disposed3/5/2016AY 2009-10
ACIT, FARIDABAD vs M/S. LAULS LTD., FARIDABAD
ITA 1520/DEL/2014[2009-10]Status: Disposed3/5/2016AY 2009-10
M/S. PASHUPATI SPINNING & WEAVING MILLS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1510/DEL/2014[2007-08]Status: Disposed3/5/2016AY 2007-08
M/S. PCB CONSULTANTS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1295/DEL/2014[2004-05]Status: Disposed3/5/2016AY 2004-05
MS. DEEPIKA CHOPRA,NEW DELHI vs ITO, NEW DELHI
ITA 6751/DEL/2013[2005-06]Status: Disposed3/5/2016AY 2005-06
M/S. CLUTCH AUTO LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6563/DEL/2013[2006-07]Status: Disposed3/5/2016AY 2006-07
SH. AMIT SACHDEVA,NEW DELHI vs ACIT, NEW DELHI
ITA 6079/DEL/2013[2009-10]Status: Disposed3/5/2016AY 2009-10
ASHOK JUNEJA,NEW DELHI vs ACIT, NEW DELHI
ITA 5315/DEL/2013[2008-09]Status: Disposed3/5/2016AY 2008-09
M/S PANKAJ GAS CYLINDERS LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5273/DEL/2013[2002-03]Status: Disposed3/5/2016AY 2002-03
ACIT, NEW DELHI vs M/S. GREEN VALLEY TOWER (P) LTD., NEW DELHI
ITA 1407/DEL/2013[2007-08]Status: Disposed3/5/2016AY 2007-08
INFRASOFT TECHNOLOGIES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6387/DEL/2012[2007-08]Status: Disposed3/5/2016AY 2007-08
INFRASOFT TECHNOLOGIES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6386/DEL/2012[2001-02]Status: Disposed3/5/2016AY 2001-02
ACIT, FARIDABAD vs M/S A.C. GOODS TRANSPORT PVT. LTD., FARIDABAD
ITA 1235/DEL/2011[2004-05]Status: Disposed3/5/2016AY 2004-05
PANKAJ MAHAJAN vs COMMISSIONER OF INCOME TAX - XIII,
ITA/35/20163/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PRINCIPAL COMMISSIONER OF INCOME-TAX-07 vs M/S ONKARESHWAR PROPERTIES PVT. LTD.,
ITA/287/20163/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX (EXEMPTIONS) DELHI vs NATIONAL ACCREDITATION BOARD FOR TESTING AND CALIBRATION LABORATORIES
ITA/284/20162/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
M/S. PIONEER INDUSTRIES,HARIDWAR vs ITO, HARIDWAR
ITA 250/DEL/2015[2010-11]Status: Disposed2/5/2016AY 2010-11
