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ITAT Delhi Bench

78,224 judgments

ACIT, NEW DELHI vs M/S. KHATTAR AUTO INDIA PVT. LTD., NEW DELHI

ITA 6534/DEL/2013[2009-10]Status: Disposed24/6/2016AY 2009-10

ACIT, NEW DELHI vs M/S MANISH AGARWAL, NEW DELHI

ITA 2963/DEL/2011[2001-02]Status: Disposed24/6/2016AY 2001-02

SUSHIL KUMAR JAIN,NEW DELHI vs ACIT, NEW DELHI

ITA 181/DEL/2016[2006-07]Status: Disposed23/6/2016AY 2006-07

ITO, FARIDABAD vs SH. JEETENDER GUPTA, FARIDABAD

ITA 5908/DEL/2014[2007-08]Status: Disposed23/6/2016AY 2007-08

ITO, NEW DELHI vs M/S. SPEEDNET CABLES (P) LTD., NEW DELHI

ITA 5894/DEL/2014[2010-11]Status: Disposed23/6/2016AY 2010-11

SH. SUDHIR VIG,NEW DELHI vs ACIT, NEW DELHI

ITA 5875/DEL/2014[2011-12]Status: Disposed23/6/2016AY 2011-12

M/S. KULVINDER SINGH KOHLI HUF,NEW DELHI vs DCIT, NEW DELHI

ITA 5873/DEL/2014[2010-11]Status: Disposed23/6/2016AY 2010-11

DCIT, NEW DELHI vs SH. RAJESH BHATIA, NEW DELHI

ITA 3303/DEL/2014[2006-07]Status: Disposed23/6/2016AY 2006-07

SH. BHALLE RAM NAIN,CHANDIGARH vs ACIT, BHIWANI

ITA 3290/DEL/2014[2009-10]Status: Disposed23/6/2016AY 2009-10

SMT. GEETA TALWAR,FARIDABAD vs ITO, NEW DELHI

ITA 3270/DEL/2014[2010-11]Status: Disposed23/6/2016AY 2010-11

AKG CONSULTANTS PVT. LTD.,KANPUR vs DCIT, NEW DELHI

ITA 2803/DEL/2014[2004-05]Status: Disposed23/6/2016AY 2004-05

INDIAN MEDICAL ASSOCIATION,NEW DELHI vs ADIT (E), NEW DELHI

ITA 2091/DEL/2014[2010-11]Status: Disposed23/6/2016AY 2010-11

DCIT, NEW DELHI vs M/S. INFO EDGE INDIA LTD., NEW DELHI

ITA 2031/DEL/2014[2010-11]Status: Disposed23/6/2016AY 2010-11

DCIT, NEW DELHI vs M/S. IL&FS ENVIRONMENTAL INFRASTRUCTURE AND SERVICES LTD., NEW DELHI

ITA 2029/DEL/2014[2010-11]Status: Disposed23/6/2016AY 2010-11

M/S CAS TRANSPORT PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 5291/DEL/2013[2008-09]Status: Disposed23/6/2016AY 2008-09

ADIT, DEHRADUN vs M/S. OIL & NATURAL GAS CORPORATION LTD. AS REPRESENTATIVE ASSESSEE OF M/S. ASSET MANAGEMENT SOLUTIONS INC, USA, DEHRADUN

ITA 4654/DEL/2013[2010-11]Status: Disposed23/6/2016AY 2010-11

ADIT, DEHRADUN vs M/S. OIL & NATURAL GAS CORPORATION LTD. AS REPRESENTATIVE ASSESSEE OF M/S. GAFFNEY CLINE & ASSOCIATES,UK, DEHRADUN

ITA 4652/DEL/2013[2010-11]Status: Disposed23/6/2016AY 2010-11

NARESH SHARMA,FARIDABAD vs ITO, FARIDABAD

ITA 5479/DEL/2015[2005-06]Status: Disposed22/6/2016AY 2005-06

NARESH SHARMA,FARIDABAD vs ITO, FARIDABAD

ITA 5478/DEL/2015[2006-07]Status: Disposed22/6/2016AY 2006-07

M/S. DIAMOND BUILDERS PVT. LTD.,GHAZIABAD vs ITO, NEW DELHI

ITA 5569/DEL/2014[2001-02]Status: Disposed22/6/2016AY 2001-02