← All Benches
ITAT Delhi Bench
78,229 judgments
ITO, NEW DELHI vs M/S. SWAPNILA TIWARI, NEW DELHI
ITA 1141/DEL/2012[2005-06]Status: Disposed14/7/2016AY 2005-06
ACIT, NEW DELHI vs M/S. VASHULINGA FINANCE PVT. LTD., NEW DELHI
ITA 5464/DEL/2011[2008-09]Status: Disposed14/7/2016AY 2008-09
ITO, NEW DELHI vs SHRI SUSHIL KUMA SINGHAL, NEW DELHI
ITA 4306/DEL/2010[2007-08]Status: Disposed14/7/2016AY 2007-08
PR. COMMISSIONER OF INCOME TAX-4 vs INVECON PVT. LTD.
ITA/324/201613/7/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX,DELHI vs M/S SONA STEERING SYSTEMS LTD.
ITA/160/200113/7/2016
HON'BLE MS. JUSTICE SUNITA GUPTA,HON'BLE MR. JUSTICE SANJIV KHANNA
M/S. OSCAR TRAVELS,GURGAON vs JCIT, GURGAON
ITA 866/DEL/2015[2009-10]Status: Disposed13/7/2016AY 2009-10
SH. JAGDISH,NOIDA vs ITO, NOIDA
ITA 1552/DEL/2015[2008-09]Status: Disposed13/7/2016AY 2008-09
M/S. VIRAGE LOGIC INTERNATIONAL - INDIA BRANCH OFFICE,NOIDA vs JDIT, NEW DELHI
ITA 6918/DEL/2014[2008-09]Status: Disposed13/7/2016AY 2008-09
VIRAJ CLEAN SEA ENTERPRISES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 441/DEL/2014[2009-10]Status: Disposed13/7/2016AY 2009-10
M/S. GUPTA INTERNATIONAL,PANIPAT vs ACIT, PANIPAT
ITA 2247/DEL/2014[2009-10]Status: Disposed13/7/2016AY 2009-10
ITO, NEW DELHI vs SH. VINOD CHADHA, NEW DELHI
ITA 6709/DEL/2013[2009-10]Status: Disposed13/7/2016AY 2009-10
ACIT, NEW DELHI vs M/S. ULTRA HOME CONSTRUCTION PVT. LTD., NOIDA
ITA 5621/DEL/2013[2006-07]Status: Disposed13/7/2016AY 2006-07
LUNA CHEMICAL INDUSTRIES PRIVATE LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2437/DEL/2013[2006-07]Status: Disposed13/7/2016AY 2006-07
AJAY KUMAR TANEJA,NEW DELHI vs ACIT, NEW DELHI
ITA 1844/DEL/2012[2008-09]Status: Disposed13/7/2016AY 2008-09
ACIT CC vs PANCHSHEEL HOMES (P) LTD,
ITA 4144/DEL/2007[2003-2004]Status: Disposed13/7/2016AY 2003-2004
DCIT, CIRCLE-6(1) vs MAYAR INDIA LD.,
ITA 4123/DEL/2005[2001-2002]Status: Disposed13/7/2016AY 2001-2002
COMMISSIONER OF INCOME TAX-V vs M/S NEW DELHI TELVISION ;LTD
ITA/366/201612/7/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX-V vs M/S NEW DELHI TELEVISION LTD
ITA/367/201612/7/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX -7 vs ORACLE INDIA PVT.LTD.
ITA/334/201612/7/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
ASHOK KUMAR AGARWAL,GHAZIABAD vs ITO, GHAZIABAD
ITA 1540/DEL/2016[2008-09]Status: Disposed12/7/2016AY 2008-09
