← All Benches
ITAT Delhi Bench
78,230 judgments
SH. RAGHAV CHAUDHARY,GHAZIABAD vs ITO, NEW DELHI
ITA 3531/DEL/2013[2009-10]Status: Disposed26/7/2016AY 2009-10
M/S. BHARTI HEXACOM LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1624/DEL/2013[2005-06]Status: Disposed26/7/2016AY 2005-06
M/S. BHARTI HEXACOM LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1623/DEL/2013[2004-05]Status: Disposed26/7/2016AY 2004-05
ADIT, DEHRADUN vs OIL & NATURAL GAS CORPORATION LTD. AS REPRESENTATIVE ASSESSEE OF M/S. GX TECHNOLOGY EAME LTD., UK, DEHRADUN
ITA 1195/DEL/2012[2008-09]Status: Disposed26/7/2016AY 2008-09
ACIT, HARIDWAR vs M/S. ARON HURLEY KONCEPTS PVT. LTD., HARIDWAR
ITA 5503/DEL/2011[2007-08]Status: Disposed26/7/2016AY 2007-08
ACIT, HARIDWAR vs M/S. ARON HURLEY KONCEPTS PVT. LTD., HARIDWAR
ITA 5502/DEL/2011[2008-09]Status: Disposed26/7/2016AY 2008-09
ACIT, NEW DELHI vs SMT. ROSHNI DEVI, NEW DELHI
ITA 5427/DEL/2011[2008-09]Status: Disposed26/7/2016AY 2008-09
ACIT, HARIDWAR vs M/S ARON HURLEY KONCEPTS PVT. LTD., ROORKEE
ITA 3518/DEL/2011[2006-07]Status: Disposed26/7/2016AY 2006-07
DCIT, NEW DELHI vs SMT. ROSHNI DEVI, NEW DELHI
ITA 2889/DEL/2011[2007-08]Status: Disposed26/7/2016AY 2007-08
ACIT CIRCLE 40 (1) vs RANJEET SINGH,
ITA 419/DEL/2007[1998-1999]Status: Disposed26/7/2016AY 1998-1999
DIRECTOR OF INCOME TAX(INTERNATIONAL TAXATION)-I vs LUMMUS TECHNOLOGY HEAT TRANSFAR B.V (EARLIER KNOWN AS ABB LUMMUS)
ITA/441/201625/7/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX-5 vs KHAITAN CHEMICAL &FERTILIZERS LTD.
ITA/439/201625/7/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PR. COMMISSIONR OF INCOME TAX-4 vs GODAVARI SHILPKALA LTD.
ITA/378/201625/7/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
EXEVO INDIA PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 907/DEL/2016[2011-12]Status: Disposed25/7/2016AY 2011-12
FRIGOGLASS INDIA PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 784/DEL/2016[2011-12]Status: Disposed25/7/2016AY 2011-12
DCIT (E), NEW DELHI vs M/S SCIENCE OLYMPIAD FOUNDATION, NEW DELHI
ITA 3238/DEL/2016[2012-13]Status: Disposed25/7/2016AY 2012-13
DCIT, NEW DELHI vs M/S YKK INDIA PVT. LTD., NEW DELHI
ITA 238/DEL/2016[2003-04]Status: Disposed25/7/2016AY 2003-04
MERCER INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 1085/DEL/2016[2011-12]Status: Disposed25/7/2016AY 2011-12
DCIT, NEW DELHI vs M/S. PARAS DYES & CHEMICALS PVT. LTD., NEW DELHI
ITA 6468/DEL/2015[2012-13]Status: Disposed25/7/2016AY 2012-13
ITO, NEW DELHI vs SHRI ROHIT JAIN, NEW DELHI
ITA 39/DEL/2015[2010-11]Status: Disposed25/7/2016AY 2010-11