← All Benches
ITAT Delhi Bench
78,242 judgments
M/S. HOSPITAL MANAGEMENT GROUP ORTHONOVA,NEW DELHI vs ITO, NEW DELHI
ITA 255/DEL/2014[2010-11]Status: Disposed4/8/2016AY 2010-11
M/S. HI- TECH ELECTROTHERMICS & HYDROPOWER LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6080/DEL/2013[2007-08]Status: Disposed4/8/2016AY 2007-08
ORIENTAL BANK OF COMMERCE,GURGAON vs ACIT, NEW DELHI
ITA 1020/DEL/2013[2007-08]Status: Disposed4/8/2016AY 2007-08
ITO, NEW DELHI vs M/S. EXQUISITE DECORS PVT. LTD., NEW DELHI
ITA 4490/DEL/2010[2005-06]Status: Pending4/8/2016AY 2005-06
ITO, NEW DELHI vs M/S. MEGHNA TOWERS PVT. LTD, NEW DELHI
ITA 1942/DEL/2010[2005-06]Status: Disposed4/8/2016AY 2005-06
PRINCIPAL COMMISSIONER OF INCOME TAX-07 vs M/S PHI SEEDS LTD.,
ITA/410/20163/8/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONEROFINCOME TAX-07 vs M/S PHI SEEDS LTD.,
ITA/411/20163/8/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX-IX vs RAMAN KHERA
ITA/476/20143/8/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (EXEMPTION) vs BUREAU ON INDIA STANDARDS
ITA/518/20163/8/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX-IX vs RAMAN KHERA
ITA/326/20153/8/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (EXEMPTION) vs TARUN BAL SHIKHA SAMITI
ITA/517/20163/8/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX-DELHI-XXI vs SUBHASH SHARMA
ITA/519/20163/8/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX- 14 vs AMAN KHERA
ITA/21/20153/8/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME TAX-07 vs M/S PHI SEEDS LTD.,
ITA/414/20163/8/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
EMPLOYEES PROVIDENT FUND ORGANIZATION,NEW DELHI vs DCIT (TDS), NOIDA
ITA 4214/DEL/2015[2011-12]Status: Disposed3/8/2016AY 2011-12
SMT. SUMAN SHARMA,HAPUR vs ITO, HAPUR
ITA 4150/DEL/2015[2011-12]Status: Disposed3/8/2016AY 2011-12
C.H.L. (SOUTH) HOTELS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4075/DEL/2015[2006-07]Status: Disposed3/8/2016AY 2006-07
SH. AMIT AGGARWAL,NEW DELHI vs ITO, NEW DELHI
ITA 3627/DEL/2015[2010-11]Status: Disposed3/8/2016AY 2010-11
ITO, NEW DELHI vs M/S. MUKESH MALIK, DELHI
ITA 460/DEL/2014[2009-10]Status: Disposed3/8/2016AY 2009-10
SH. NARESH KUMAR JAGGI,NEW DELHI vs ACIT, NEW DELHI
ITA 2433/DEL/2014[2009-10]Status: Disposed3/8/2016AY 2009-10