← All Benches

ITAT Delhi Bench

78,243 judgments

ITO, NEW DELHI vs M/S. MODIPON LIMITED, UTTAR PRADESH

ITA 2179/DEL/2014[2004-05]Status: Disposed8/8/2016AY 2004-05

SH. MANISH BHARGAV,NEW DELHI vs ITO, NEW DELHI

ITA 2156/DEL/2014[2006-07]Status: Disposed8/8/2016AY 2006-07

M/S. ROYAL EXPORTS,NEW DELHI vs ACIT, NEW DELHI

ITA 1972/DEL/2014[2004-05]Status: Disposed8/8/2016AY 2004-05

M/S. PERFECT SPRAY PAC PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 1922/DEL/2014[1990-91]Status: Disposed8/8/2016AY 1990-91

. DCIT, NEW DELHI vs M/S. MGF DEVELOPMENT LTD., NEW DELHI

ITA 685/DEL/2013[2004-05]Status: Disposed8/8/2016AY 2004-05

DCIT, NEW DELHI vs M/S. BHARTIYA SAMRUDDHI INVESTMENTS & CONSULTING SERVICES LTD., NEW DELHI

ITA 5908/DEL/2013[2008-09]Status: Disposed8/8/2016AY 2008-09

BHAGWAN DASS,PANIPAT vs ITO, PANIPAT

ITA 5620/DEL/2013[2009-10]Status: Disposed8/8/2016AY 2009-10

M/S MKM FINSES P. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 5203/DEL/2013[2003-04]Status: Disposed8/8/2016AY 2003-04

DCIT, GHAZIABAD vs SHRI NAVEEN JAIN, GHAZIABAD

ITA 3601/DEL/2013[2009-10]Status: Disposed8/8/2016AY 2009-10

RISHIPAL SEHRAWAT,NEW DELHI vs ACIT, NEW DELHI

ITA 3116/DEL/2013[2007-08]Status: Disposed8/8/2016AY 2007-08

M/S. RISHI HI- TECH BUILDERS PVT. LTD.,DELHI vs ITO, NEW DELHI

ITA 6447/DEL/2012[2009-10]Status: Disposed8/8/2016AY 2009-10

DDIT, NEW DELHI vs SH. SATYENDRA SINGH BHATI, NEW DELHI

ITA 1214/DEL/2012[2008-09]Status: Disposed8/8/2016AY 2008-09

M/S. DELL INTERNATIONAL SERVICES INDIA (P) LTD.,NOIDA vs ADDL. CIT, NEW DELHI

ITA 5522/DEL/2011[2007-08]Status: Disposed8/8/2016AY 2007-08

CONSULTING ENGINEERS CORPORATION INDIA BRANCH OFFICE,NEW DELHI vs ADIT, NEW DELHI

ITA 1613/DEL/2011[2006-07]Status: Disposed8/8/2016AY 2006-07

DCIT, NEW DELHI vs M/S FIELD FRESH FOODS PVT. LTD., NEW DELHI

ITA 5917/DEL/2010[2005-06]Status: Disposed8/8/2016AY 2005-06

DIRECTOR OF INCOME TAX-(EXAMPTION) vs INDIAN YOUTH CENTRE TRUST.

ITA/573/20165/8/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI

PRINCIPAL COMMISSIONER OF INCOME-TAX-O1 vs ACTIS GLOBAL SERVICES PVT. LTD ..,

ITA/417/20165/8/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI

M/S OM WELFARE SOCIETY,HISAR vs ITO, HISAR

ITA 1583/DEL/2016[2008-09]Status: Disposed5/8/2016AY 2008-09

M/S. HYUNDAI ROTEM COMPANY,DELHI vs ACIT, NEW DELHI

ITA 1722/DEL/2015[2010-11]Status: Disposed5/8/2016AY 2010-11

RKM INFOTECH & DEVELOPERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 621/DEL/2014[2002-03]Status: Disposed5/8/2016AY 2002-03