← All Benches

ITAT Delhi Bench

78,243 judgments

SH. RANJEET SINGH KHURANA,NEW DELHI vs CIT, NEW DELHI

ITA 2628/DEL/2011[2007-08]Status: Disposed16/8/2016AY 2007-08

ACIT, NEW DELHI vs M/S GEO CONNECT LTD., NEW DELHI

ITA 111/DEL/2011[2004-05]Status: Disposed16/8/2016AY 2004-05

COMMISSIONER OF INCOME TAX-IV vs ETHAN ESTATE DEVELOPARS PVT LTD

ITA/583/201612/8/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

COMMISSIONER OF INCOME TAX- IV vs ETHAN ESTATE DEVELOPERS PVT. LTD

ITA/582/201612/8/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

MS. JYOTI KAPUR,NEW DELHI vs ACIT, NEW DELHI

ITA 369/DEL/2014[2008-09]Status: Disposed12/8/2016AY 2008-09

RRB ENERGY LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 1875/DEL/2013[2005-06]Status: Disposed12/8/2016AY 2005-06

M/S. RANA BAR LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 124/DEL/2013[2008-09]Status: Disposed12/8/2016AY 2008-09

RAJ DUTTA,NEW DELHI vs JCIT, NEW DELHI

ITA 930/DEL/2012[2006-07]Status: Disposed12/8/2016AY 2006-07

ACIT, MEERUT vs M/S MODERN CHEMICALS, MEERUT

ITA 5099/DEL/2012[2009-10]Status: Disposed12/8/2016AY 2009-10

M/S. AERENS DEVELOPERS AND ENGINEERS LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 5054/DEL/2011[2007-08]Status: Disposed12/8/2016AY 2007-08

PRADEEP KHANNA vs ACIT CIRCLE 30(1) DELHI

ITA/953/201511/8/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

PRADEEP KHANNA,NEW DELHI vs ACIT, NEW DELHI

ITA 2956/DEL/2015[2010-11]Status: Disposed11/8/2016AY 2010-11

ACIT, NEW DELHI vs SMT. PRABHA SOMANI, NEW DELHI

ITA 2008/DEL/2015[2011-12]Status: Disposed11/8/2016AY 2011-12

M/S. ROLLS ROYCE INDUSTRIAL POWER (INDIA) LTD,NEW DELHI vs DDIT, NEW DELHI

ITA 801/DEL/2014[2006-07]Status: Disposed11/8/2016AY 2006-07

SH. SUBHASH RASTOGI,NEW DELHI vs ITO, NEW DELHI

ITA 5623/DEL/2014[2010-11]Status: Disposed11/8/2016AY 2010-11

SH. DARSHAN SINGH,ROHTAK vs ITO, ROHTAK

ITA 356/DEL/2014[2009-10]Status: Disposed11/8/2016AY 2009-10

MR. AALOKE SURIE,NEW DELHI vs DCIT, NEW DELHI

ITA 2328/DEL/2014[2009-10]Status: Disposed11/8/2016AY 2009-10

M/S. BEST CITY PROJECTS (INDIA) PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 1754/DEL/2014[2008-09]Status: Disposed11/8/2016AY 2008-09

M/S. BINARY NETWORK SOLUTION PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 1282/DEL/2014[2009-10]Status: Disposed11/8/2016AY 2009-10

M/S. AKHIL BHARTIYA GRAMEEN VIKAS SANSTHA,NEW DELHI vs DIT (EXEMPTIONS), NEW DELHI

ITA 1037/DEL/2014[]Status: Disposed11/8/2016