← All Benches
ITAT Delhi Bench
78,243 judgments
DCIT, NEW DELHI vs M/S. CAPITAL ADVERTISEMENT PVT. LTD., GURGAON
ITA 1892/DEL/2011[2007-08]Status: Disposed18/8/2016AY 2007-08
DIRECTOR OF INCOMETAX vs TOKIO MARINE & FIRE INSURANCE CO.LTD.
ITA/461/200817/8/2016
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE J.R. MIDHA
SH. JITENDER KUMAR,NEW DELHI vs ITO, NEW DELHI
ITA 6198/DEL/2015[2009-10]Status: Disposed17/8/2016AY 2009-10
CHEIL INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 6184/DEL/2014[2010-11]Status: Disposed17/8/2016AY 2010-11
M/S. HERITAGE RESORTS PRIVATE LTD.,NEW DELHI vs CIT-X, NEW DELHI
ITA 503/DEL/2014[2006-07]Status: Disposed17/8/2016AY 2006-07
CAPITAL AND CONCEPT ADVISORS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2367/DEL/2014[2004-05]Status: Disposed17/8/2016AY 2004-05
CAPITAL AND CONCEPT ADVISORS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2366/DEL/2014[2004-05]Status: Disposed17/8/2016AY 2004-05
CAPITAL AND CONCEPT ADVISORS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2365/DEL/2014[2003-04]Status: Disposed17/8/2016AY 2003-04
CAPITAL AND CONCEPT ADVISORS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2364/DEL/2014[2003-04]Status: Disposed17/8/2016AY 2003-04
SH. CHANDAN SINGH,REWARI vs ITO, REWARI
ITA 2149/DEL/2014[2007-08]Status: Disposed17/8/2016AY 2007-08
M/S. DISTRICT MANAGER,KAITHAL vs JCIT (TDS), KARNAL
ITA 2040/DEL/2014[2009-10]Status: Disposed17/8/2016AY 2009-10
DCIT, FARIDABAD vs M/S. PIYUSH INFRASTRUCTURE INDIA (P) LTD., NEW DELHI
ITA 1177/DEL/2014[2008-09]Status: Disposed17/8/2016AY 2008-09
NEW DELHI TELEVISION LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2851/DEL/2013[2007-08]Status: Disposed17/8/2016AY 2007-08
DCIT, NEW DELHI vs M/S NEW DELHI TELEVISION LTD., NEW DELHI
ITA 2752/DEL/2013[2007-08]Status: Disposed17/8/2016AY 2007-08
RAJENDRA AGGARWAL,NEW DELHI vs DCIT, NEW DELHI
ITA 5982/DEL/2012[2004-05]Status: Disposed17/8/2016AY 2004-05
ADIT, NEW DELHI vs SH. RONOJOY DUTTA, NEW DELHI
ITA 4628/DEL/2012[2006-07]Status: Disposed17/8/2016AY 2006-07
COMMISSIONER OF INCOME TAX-7 vs PROFIN MONEY MARKETS LTD.
ITA/584/201616/8/2016
CASES PERTAINING TO SPL.DIVISION BENCHES
PR. COMMISSIONER OF INCOME TAX (CENTRAL-2), vs LALIT MODI
ITA/992/201516/8/2016
CASES PERTAINING TO SPL.DIVISION BENCHES
PR.COMMISSIONER OF INCOME TAX-09 vs TOSHIBA INDIA PVT .LDT.
ITA/418/201616/8/2016
CASES PERTAINING TO SPL.DIVISION BENCHES
COPAL RESEARCH INDIA PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 1113/DEL/2016[2011-12]Status: Disposed16/8/2016AY 2011-12
