← All Benches

ITAT Delhi Bench

78,252 judgments

AMAZER INVESTMENT & FINANCE LTD. vs ACIT,

ITA 4242/DEL/2009[2003-04]Status: Disposed21/9/2016AY 2003-04

AMAZER INVESTMENT & FINANCE LTD vs DCIT CIRCLE 1 (1),

ITA 2478/DEL/2007[2003-2004]Status: Disposed21/9/2016AY 2003-2004

DABUR BRICKS CO. vs ITO, WARD-4,

ITA 2680/DEL/2003[1999-2000]Status: Disposed21/9/2016AY 1999-2000

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs CONNAUGHT PLAZA RESTAURANT PVT. LTD.

ITA/542/201620/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

PR. COMMISSIONER OF INCOME TAX-6 vs NTPC TAMIL NADU ENERGY CO. LTD.

ITA/541/201620/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

SMT. MANSI RASTOGI,DELHI vs ITO, GHAZIABAD

ITA 567/DEL/2016[2011-12]Status: Disposed20/9/2016AY 2011-12

M/S. GHAZIABAD DEVELOPMENT AUTHORITY,NEW DELHI vs CIT, GHAZIABAD

ITA 455/DEL/2016[]Status: Disposed20/9/2016

ASHWANI KUMAR BHARDWAJ,NEW DELHI vs ITO, NEW DELHI

ITA 2019/DEL/2016[2003-04]Status: Disposed20/9/2016AY 2003-04

ASHWANI KUMAR BHARDWAJ,NEW DELHI vs ITO, NEW DELHI

ITA 2018/DEL/2016[2004-05]Status: Disposed20/9/2016AY 2004-05

M/S. DESIGN & DECOR (INDIA) PVT. LTD.,NOIDA vs ACIT, NEW DELHI

ITA 1750/DEL/2016[2002-03]Status: Disposed20/9/2016AY 2002-03

NAV BHARAT ENTERPRISES,DELHI vs AC IT, NEW DELHI

ITA 4684/DEL/2015[2010-11]Status: Disposed20/9/2016AY 2010-11

ACIT, NEW DELHI vs RAKESH, HARYANA

ITA 4590/DEL/2015[2008-09]Status: Disposed20/9/2016AY 2008-09

SHRI RAKESH KUMAR,DELHI vs ITO, NEW DELHI

ITA 4540/DEL/2015[2007-08]Status: Disposed20/9/2016AY 2007-08

SH. HARJEET SINGH,NEW DELHI vs ITO, NEW DELHI

ITA 326/DEL/2014[2006-07]Status: Disposed20/9/2016AY 2006-07

THOMSON PRESS (INDIA) LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 1996/DEL/2014[2007-08]Status: Disposed20/9/2016AY 2007-08

M/S. MS SHOES EAST LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 946/DEL/2013[2001-02]Status: Disposed20/9/2016AY 2001-02

SH. HARJEET SINGH,NEW DELHI vs ITO, NEW DELHI

ITA 6733/DEL/2013[2006-07]Status: Disposed20/9/2016AY 2006-07

ACIT, NEW DELHI vs M/S. BABUSHAKA PROMOTERS (P) LTD., NEW DELHI

ITA 6444/DEL/2013[2010-11]Status: Disposed20/9/2016AY 2010-11

SH. RAJIV JAIN,NEW DELHI vs ACIT, NEW DELHI

ITA 5731/DEL/2013[2007-08]Status: Disposed20/9/2016AY 2007-08

ITO, ROORKEE vs SANJEEV JAIN, MANGALORE

ITA 3714/DEL/2013[2007-08]Status: Disposed20/9/2016AY 2007-08