← All Benches
ITAT Delhi Bench
78,260 judgments
DCIT, NEW DELHI vs M/S. XANSA INDIA LTD., NOIDA
ITA 628/DEL/2014[2009-10]Status: Disposed26/9/2016AY 2009-10
ACIT, NEW DELHI vs M/S. JAGUAR LEASING PVT. LTD., NEW DELHI
ITA 446/DEL/2014[2004-05]Status: Disposed26/9/2016AY 2004-05
ACIT, NEW DELHI vs M/S. JAGUAR LEASING PVT. LTD., NEW DELHI
ITA 445/DEL/2014[2003-04]Status: Disposed26/9/2016AY 2003-04
ACIT, NEW DELHI vs M/S. BEETA PROMOTERS PVT. LTD., NEW DELHI
ITA 1451/DEL/2014[2006-07]Status: Disposed26/9/2016AY 2006-07
ITO, NEW DELHI vs M/S STELLAR CAPITAL SERVICES PVT. LTD., NEW DELHI
ITA 5610/DEL/2013[2000-01]Status: Disposed26/9/2016AY 2000-01
DCIT, FARIDABAD vs SH. PREM SINGLA, NEW DELHI
ITA 3860/DEL/2013[2010-11]Status: Disposed26/9/2016AY 2010-11
DCIT, NEW DELHI vs M/S XANSA INDIA LTD., NOIDA
ITA 3673/DEL/2013[2006-07]Status: Disposed26/9/2016AY 2006-07
DCIT, NEW DELHI vs M/S XANSA INDIA LTD., NOIDA
ITA 3671/DEL/2013[2005-06]Status: Disposed26/9/2016AY 2005-06
M/S ESHA SECURITIES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3095/DEL/2013[2004-05]Status: Heard26/9/2016AY 2004-05
MOL CORPORATION,GURGAON vs ADDL. DIT, NEW DELHI
ITA 6089/DEL/2012[2007-08]Status: Disposed26/9/2016AY 2007-08
ACIT, FARIDABAD vs M/S. GEMI MOTOR INDIA PVT. LTD., FARIDABAD
ITA 2394/DEL/2012[2003-04]Status: Disposed26/9/2016AY 2003-04
M/S BEETA PROMOTERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3692/DEL/2011[2006-07]Status: Disposed26/9/2016AY 2006-07
ACIT, FARIDABAD vs M/S SUMITY EDUCATION SOCIETY, FARIDABAD
ITA 3017/DEL/2011[2004-05]Status: Disposed26/9/2016AY 2004-05
XANSA INDIA LTD.,NOIDA vs DCIT, NEW DELHI
ITA 2577/DEL/2011[2004-05]Status: Disposed26/9/2016AY 2004-05
DCIT, NEW DELHI vs M/S XANSA INDIA LTD., NOIDA
ITA 2283/DEL/2011[2004-05]Status: Disposed26/9/2016AY 2004-05
THE PR. COMMISSIONER OF INCOME TAX -4 vs M/S HT MEDIA LTD.
ITA/552/201623/9/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF CENTRAL EXCISE, DELHI-I vs PREMIER COLOR CARTONS PVT. LTD.
CEAC/9/201623/9/2016
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs NANDA MINT & PINE CHEMICALS LTD.
ITA/677/201623/9/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs NANDA MINT & PINE CHEMICALS LTD.
ITA/680/201623/9/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX-IV vs M/S FRANKFINN AVIATION SERVICES PVT. LTD.
ITA/549/201623/9/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA