← All Benches
ITAT Delhi Bench
78,260 judgments
GKN DRIVELINE (INDIA) LTD.,FARIDABAD vs DCIT, NEW DELHI
ITA 1651/DEL/2014[2009-10]Status: Disposed28/9/2016AY 2009-10
ACIT, NEW DELHI vs M/S. VIDHYA SHANKAR INVESTMENT PVT. LTD., NEW DELHI
ITA 6571/DEL/2013[2009-10]Status: Disposed28/9/2016AY 2009-10
ACIT, NEW DELHI vs M/S. VIDHYA SHANKAR INVESTMENT PVT. LTD., NEW DELHI
ITA 6570/DEL/2013[2008-09]Status: Disposed28/9/2016AY 2008-09
ACIT, NEW DELHI vs M/S. VIDHYA SHANKAR INVESTMENT PVT. LTD., NEW DELHI
ITA 6569/DEL/2013[2007-08]Status: Disposed28/9/2016AY 2007-08
SOHAN LAL AGGARWAL,NEW DELHI vs ITO, NEW DELHI
ITA 5711/DEL/2013[2010-11]Status: Disposed28/9/2016AY 2010-11
SWASTIK BUILDERS & DEVELOPERS,MEERUT vs CIT, MEERUT
ITA 3006/DEL/2013[2008-09]Status: Disposed28/9/2016AY 2008-09
ACIT, NEW DELHI vs M/S. MULAKH RAJ RAMESH KUMAR, NEW DELHI
ITA 4967/DEL/2011[2005-06]Status: Disposed28/9/2016AY 2005-06
DCIT, NEW DELHI vs M/S TECH BOOKS ELECTRONICS SERVICES PVT. LTD., NEW DELHI
ITA 2375/DEL/2011[2005-06]Status: Disposed28/9/2016AY 2005-06
C.J. INTERNATIONAL HOTELS LTD. vs COMMISSIONER OF INCOME TAX
ITA/679/201627/9/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-02 vs M/S COMPETENT SOFTWARE PVT. LTD.
ITA/561/201627/9/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-02 vs M/S COMPETENT SOFTWARE PVT. LTD.
ITA/560/201627/9/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-02 vs M/S C.J. INTERNATIONAL HOTELS LTD.
ITA/557/201627/9/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-02 vs M/S C.J. INTERNATIONAL HOTELS LTD.
ITA/558/201627/9/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
RAJU DHIMAN ACHARYA,MEERUT vs ACIT, MEERUT
ITA 2394/DEL/2016[2008-09]Status: Disposed27/9/2016AY 2008-09
MSX MALL PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2216/DEL/2016[2006-07]Status: Disposed27/9/2016AY 2006-07
SH. AMI LAL YADAV,GURGAON vs ITO, REWARI
ITA 1896/DEL/2016[2007-08]Status: Disposed27/9/2016AY 2007-08
ACIT, NEW DELHI vs M/S. AMRAPALI REALTORS PVT. LTD., NEW DELHI
ITA 1734/DEL/2016[2012-13]Status: Disposed27/9/2016AY 2012-13
CONTROL RISKS INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 979/DEL/2015[2010-11]Status: Disposed27/9/2016AY 2010-11
M/S. GREENWOODS EXPORTS GLOBAL PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2320/DEL/2014[2009-10]Status: Disposed27/9/2016AY 2009-10
M/S. GREENWOODS EXPORTS GLOBAL PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2319/DEL/2014[2008-09]Status: Disposed27/9/2016AY 2008-09
