← All Benches
ITAT Delhi Bench
78,260 judgments
SHRI SANJIV SONI,DELHI vs DCIT, NEW DELHI
ITA 2527/DEL/2015[2006-07]Status: Disposed7/10/2016AY 2006-07
SHRI SANJIV SONI,DELHI vs DCIT, NEW DELHI
ITA 2526/DEL/2015[2005-06]Status: Disposed7/10/2016AY 2005-06
M/S. SVIL MINES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 833/DEL/2014[2007-08]Status: Disposed7/10/2016AY 2007-08
M/S. SVIL MINES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 832/DEL/2014[2003-04]Status: Disposed7/10/2016AY 2003-04
M/S. ADDISPLAY EQUIPMENT PVT. LTD.,GURGAON vs ITO, NEW DELHI
ITA 3249/DEL/2014[2003-04]Status: Disposed7/10/2016AY 2003-04
M/S. SHRUTI FASTNERS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1946/DEL/2013[2004-05]Status: Disposed7/10/2016AY 2004-05
M/S. SHRUTI FASTNERS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1945/DEL/2013[2003-04]Status: Disposed7/10/2016AY 2003-04
M/S. HOUSING & URBAN DEVELOPMENT CORPORATION LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1165/DEL/2012[2004-05]Status: Disposed7/10/2016AY 2004-05
ACIT, NEW DELHI vs SH. SANJEEV MAHAJAN, NEW DELHI
ITA 4860/DEL/2011[2003-04]Status: Disposed7/10/2016AY 2003-04
BRIJ MOHAN MAHAJAN,NEW DELHI vs ACIT, NEW DELHI
ITA 4717/DEL/2011[2005-06]Status: Disposed7/10/2016AY 2005-06
BRIJ MOHAN MAHAJAN,NEW DELHI vs ACIT, NEW DELHI
ITA 4716/DEL/2011[2004-05]Status: Disposed7/10/2016AY 2004-05
SANJEEV MAHAJAN,NEW DELHI vs ACIT, NEW DELHI
ITA 4676/DEL/2011[2004-05]Status: Disposed7/10/2016AY 2004-05
SANJEEV MAHAJAN,NEW DELHI vs ACIT, NEW DELHI
ITA 4675/DEL/2011[2003-04]Status: Disposed7/10/2016AY 2003-04
ITO, NEW DELHI vs M/S SAMAK NATURE RESORTS & SPA P. LTD., NEW DELHI
ITA 29/DEL/2010[2006-07]Status: Disposed7/10/2016AY 2006-07
MRS. SONIA CHOWDHARY,NEW DELHI vs ITO, NEW DELHI
ITA 2037/DEL/2010[2003-04]Status: Disposed7/10/2016AY 2003-04
MRS. SONIA CHOWDHARY,NEW DELHI vs ITO, NEW DELHI
ITA 2036/DEL/2010[2002-03]Status: Disposed7/10/2016AY 2002-03
ITO, MEERUT vs M/S. PRADEEP KUMAR (HUF), MEERUT
ITA 3863/DEL/2015[2006-07]Status: Disposed6/10/2016AY 2006-07
DCIT, FARIDABAD vs M/S. SRS REAL INFRASTRUCTURE LTD., FARIDABAD
ITA 2769/DEL/2014[2009-10]Status: Disposed6/10/2016AY 2009-10
SH. SURINDER KUMAR JAIN,KARNAL vs ITO, KARNAL
ITA 2481/DEL/2014[2009-10]Status: Disposed6/10/2016AY 2009-10
M/S. POSITIVE MOVE INDIA CONSULTING PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2470/DEL/2014[2005-06]Status: Disposed6/10/2016AY 2005-06