← All Benches
ITAT Delhi Bench
78,271 judgments
SAT PAL MINOCHA,NEW DELHI vs ACIT, NEW DELHI
ITA 2637/DEL/2013[2010-11]Status: Disposed24/10/2016AY 2010-11
M/S. BHARTI AIRTEL LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 5816/DEL/2012[2008-09]Status: Disposed24/10/2016AY 2008-09
M/S. SKYVIEW CONSULTANTS (P) LTD.,NEW DELHI vs CIT- III, NEW DELHI
ITA 2158/DEL/2012[2007-08]Status: Disposed24/10/2016AY 2007-08
COMMISSIONER OF INCOME TAX (CENTRAL) -1 NEW DELHI vs PEPSI FOODS PVT LTD
ITA/715/201621/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR COMMISSIONER OF INCOME TAX (CENTRAL)-1 NEW DELHI vs PEPSI FOODS PVT LTD.(NOW KNOWN AS PEPSICO INDIA HOLDINGS PVT.LTD.)
ITA/714/201621/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX- (EXEMPTION) vs M/S HANS RAJ SMARAK SOCIETY
ITA/645/201621/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX- (EXEMPTION) vs M/S HANS RAJ SMARAK SOCIETY
ITA/644/201621/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX, vs SUMITOMO CORPORATION INDIA PVT. LTD.
ITA/643/201621/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR. COMMISSIONER OF INCOME TAX (CENTRAL) -1 NEW DELHI vs PEPSI FOODS PVT.LTD.
ITA/716/201621/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX-III vs SAMSUNG INDIA ELECTRONICS PVT. LTD.
ITA/642/201621/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
SUKUMAR RAJAGOPALAN,NEW DELHI vs ACIT, NEW DELHI
ITA 719/DEL/2016[2007-08]Status: Disposed21/10/2016AY 2007-08
M/S. GARIMA CREDIT HOLDINGS PVT. LTD.,DELHI vs DCIT, NEW DELHI
ITA 647/DEL/2016[2003-04]Status: Disposed21/10/2016AY 2003-04
RAJBIR SINGH VERMA,NEW DELHI vs JCIT, NEW DELHI
ITA 614/DEL/2016[2010-11]Status: Disposed21/10/2016AY 2010-11
DCIT, NEW DELHI vs M/S GANPATI FINCAP PVT LTD., NEW DELHI
ITA 5843/DEL/2015[2011-12]Status: Disposed21/10/2016AY 2011-12
DCIT, NEW DELHI vs M/S SHREY INFRADEVELOPERS PVT LTD., NEW DELHI
ITA 5842/DEL/2015[2011-12]Status: Disposed21/10/2016AY 2011-12
SHRI ASHOK NANCHAHAL,NEW DELHI vs ACIT, NEW DELHI
ITA 4827/DEL/2015[2011-12]Status: Disposed21/10/2016AY 2011-12
M/S A.P. PROCESSORS,DELHI vs ITO, NEW DELHI
ITA 4346/DEL/2015[2010-11]Status: Disposed21/10/2016AY 2010-11
M/S A.P. PROCESSORS,DELHI vs ITO, NEW DELHI
ITA 4345/DEL/2015[2009-10]Status: Disposed21/10/2016AY 2009-10
ITO, NEW DELHI vs SH. ANIL BAREJA PROP., DELHI
ITA 2474/DEL/2015[2008-09]Status: Disposed21/10/2016AY 2008-09
ITO, NEW DELHI vs M/S. NALWA INVESTMENTS LTD., NEW DELHI
ITA 1586/DEL/2015[2011-12]Status: Disposed21/10/2016AY 2011-12
