← All Benches
ITAT Delhi Bench
78,271 judgments
MAHANAGAR TELEPHONE NIGAM LTD.,NEW DELHI vs DCIT, LTU, NEW DELHI
ITA 3363/DEL/2010[2001-02]Status: Disposed17/11/2016AY 2001-02
PR.COMMISSIONER OF INCOME TAX-20 vs SHIPRA ESTATE LTD. & JAI KISHAN ESTATE DEVELOPERS PVT.LTD
ITA/802/201616/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
DIRECTOR OF INCOME TAX vs VIRAGE LOGIC INTERNATIONAL
ITA/721/201016/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
DIRECTOR OF INCOME TAX vs VIRAGE LOGIC INTERNATIONAL
ITA/720/201016/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II vs SATKAR FINCAP LTD.
ITA/82/201616/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME -TAX -CENTRAL CIRCLE -II vs SATKAR FINCAP LTD.
ITA/84/201616/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -II vs SATKAR FINCAP LTD.
ITA/83/201616/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX DELHI vs M/S NAV SANSAR AGRA PRODUCTS
ITA/128/200416/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
LATE SHRI H C ARYA L/H MRS. MITHLESH ARYA,NEW DELHI vs ITO, NEW DELHI
ITA 5098/DEL/2016[2007-08]Status: Disposed16/11/2016AY 2007-08
ITO, NEW DELHI vs SMT. MUKTA KAPOOR, NEW DELHI
ITA 3063/DEL/2016[2008-09]Status: Disposed16/11/2016AY 2008-09
M/S. MOTORADES,NEW DELHI vs ITO, NEW DELHI
ITA 6740/DEL/2015[2011-12]Status: Disposed16/11/2016AY 2011-12
M/S. JMC AUTOMOTIVE COMPONENTS PVT. LTD.,FARIDABAD vs ITO, FARIDABAD
ITA 6441/DEL/2015[2011-12]Status: Disposed16/11/2016AY 2011-12
THE BANK OF TOKYO- MITSUBISHI UFJ LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 1174/DEL/2015[2010-11]Status: Disposed16/11/2016AY 2010-11
M/S. PENAM LABORATORIES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 527/DEL/2014[2010-11]Status: Disposed16/11/2016AY 2010-11
M/S. BLOSSOM ADVERTISERS PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 186/DEL/2014[2003-04]Status: Disposed16/11/2016AY 2003-04
M/S APROOVA EXTRUSION PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3943/DEL/2013[2009-10]Status: Disposed16/11/2016AY 2009-10
ITO, NEW DELHI vs M/S AQUARIUZ FASHIONS PVT. LTD., NEW DELHI
ITA 2951/DEL/2013[2007-08]Status: Disposed16/11/2016AY 2007-08
M/S BUSINESS PARK DEVELOPMENT PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2310/DEL/2013[2009-10]Status: Disposed16/11/2016AY 2009-10
CLAN MORGAN HOLDING PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 451/DEL/2012[2006-07]Status: Disposed16/11/2016AY 2006-07
SH. ASHOK KUMAR CHAUHAN,NEW DELHI vs ITO, NEW DELHI
ITA 3587/DEL/2012[2002-03]Status: Disposed16/11/2016AY 2002-03
