← All Benches
ITAT Delhi Bench
78,279 judgments
DEEPAK GUPTA ALIAS ROCKY GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 1420/DEL/2012[2005-06]Status: Disposed16/12/2016AY 2005-06
ITO, NEW DELHI vs M/S WINGFLOW CONSTRUCTIONS (P) LTD., NEW DELHI
ITA 3474/DEL/2011[2008-09]Status: Disposed16/12/2016AY 2008-09
NEW VIDEO PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2956/DEL/2011[2007-08]Status: Disposed16/12/2016AY 2007-08
FREESCALE SEMICONDUCTOR INDIA PVT. LTD.,NOIDA vs ADDL. CIT, NOIDA
ITA 1691/DEL/2011[2002-03]Status: Disposed16/12/2016AY 2002-03
ITO, NEW DELHI vs M/S. PRAKASH COLOUR (P) LTD., NEW DELHI
ITA 1176/DEL/2011[2007-08]Status: Disposed16/12/2016AY 2007-08
COMMISSIONER OF INCOME TAX (CENTRAL)-I vs M/S RUSSIAN TECHNOLOGY CENTRE (P) LTD
ITA/547/201315/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. CIT vs CLARIDGES HOTELS( P) LTD
ITA/601/201515/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. CIT vs CLARIDGES HOTELS( P) LTD
ITA/598/201515/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (CENTRAL)-I vs M/S RUSSIAN TECHNOLOGY CENTRE(P) LTD
ITA/549/201315/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR.CIT vs CLARIDGES HOTELS( P) LTD
ITA/600/201515/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX DEL vs LATE SH. K.M.BIJLI THRU L.R'S
ITA/613/200415/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
DCIT, NEW DELHI vs M/S MCKINSEY KINOWLEDGE CENTRE INDIA PVT. LTD, GURGAON
ITA 499/DEL/2016[2011-12]Status: Disposed15/12/2016AY 2011-12
M/S. HOTZ INDUSTRIES,NEW DELHI vs DCIT, NEW DELHI
ITA 4970/DEL/2016[2013-14]Status: Disposed15/12/2016AY 2013-14
MCKINSEY KNOWLEDGE CENTRE PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 154/DEL/2016[2011-12]Status: Disposed15/12/2016AY 2011-12
SHRI ANIL KUMAR AGARWAL,UTTAR PRADESH vs ITO, MUZAFFARNAGAR
ITA 7005/DEL/2014[2011-12]Status: Disposed15/12/2016AY 2011-12
ITO, NEW DELHI vs M/S OPERA GLOBAL PVT. LTD., NEW DELHI
ITA 2926/DEL/2011[2005-06]Status: Disposed15/12/2016AY 2005-06
ACTERNA INDIA (P) LTD vs ITO WARD-1 (1),
ITA 493/DEL/2008[2002-2003]Status: Disposed15/12/2016AY 2002-2003
DCIT, MUZAFFARNAGAR vs M/S TIKAULA SUGAR MILLS LTD., MUZAFFARNAGAR
ITA 2817/DEL/2008[2005-06]Status: Disposed15/12/2016AY 2005-06
DCIT CIRCLE I vs TIKAULA SUGAR MILLS LTD,
ITA 3561/DEL/2007[2004-2005]Status: Disposed15/12/2016AY 2004-2005
THE PRINCIPAL COMMISSIONER OF INCOME-TAX-7 vs PTC INDIA LTD.,
ITA/820/201614/12/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
