← All Benches
ITAT Delhi Bench
80,037 judgments
M/S. GAHOI CHEMICALS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1212/DEL/2012[2005-06]Status: Disposed21/4/2017AY 2005-06
ADIT INTL. TAXATION, DEHRADUN vs M/S. HAMPSON RUSSELL LTD. PARTNERSHIP., MUMBAI
ITA 1182/DEL/2012[2007-08]Status: Disposed21/4/2017AY 2007-08
BUSINESS STRATEGY GROUP,NEW DELHI vs ACIT, NEW DELHI
ITA 4080/DEL/2011[2006-07]Status: Disposed21/4/2017AY 2006-07
ACIT, NEW DELHI vs SH. AMRIT PAL SINGH, NEW DELHI
ITA 3537/DEL/2011[2003-04]Status: Disposed21/4/2017AY 2003-04
DCIT, NEW DELHI vs SH. JAGDISH PRASAD GUPTA, NEW DELHI
ITA 1885/DEL/2011[2008-09]Status: Disposed21/4/2017AY 2008-09
DCIT, NEW DELHI vs SHRI JAGDISH PRASAD GUPTA, NEW DELHI
ITA 5373/DEL/2010[2005-06]Status: Disposed21/4/2017AY 2005-06
ASHOK ARORA,FARIDABAD vs ITO, FARIDABAD
ITA 3275/DEL/2009[1997-98]Status: Disposed21/4/2017AY 1997-98
SH. VINAY KUMAR BANSAL (LEGAL HEIR OF SAJJAN KUMAR BANSAL),FATEHABAD vs ITO, FATEHABAD
ITA 196/DEL/2017[2012-13]Status: Disposed20/4/2017AY 2012-13
RAGHUKUL TRADING PVT. LTD.,NOIDA vs DCIT, GHAZIABAD
ITA 106/DEL/2017[2012-13]Status: Disposed20/4/2017AY 2012-13
MR. MOHIT JAIN,NEW DELHI vs ITO, NEW DELHI
ITA 6292/DEL/2016[2009-10]Status: Disposed20/4/2017AY 2009-10
ITO, KOTDWAR vs SH. KALYAN SINGH ADHIKARI, KOTDWAR
ITA 6231/DEL/2016[2011-12]Status: Disposed20/4/2017AY 2011-12
M/S. PASHUPATI TEXTILES & PRINTS PVT. LTD.,MEERUT vs ACIT, MEERUT
ITA 5797/DEL/2016[2010-11]Status: Disposed20/4/2017AY 2010-11
M/S. TRIAMBAKE INFO TECHNOLOGIES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3732/DEL/2016[2012-13]Status: Disposed20/4/2017AY 2012-13
THE BANK OF TOKYO- MITSUBISHI UFJ LTD.,NEW DELHI vs DCIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 306/DEL/2016[2011-12]Status: Disposed20/4/2017AY 2011-12
M/S. SANDEEP PAUL (HUF),NEW DELHI vs ACIT, NEW DELHI
ITA 3509/DEL/2015[2008-09]Status: Disposed20/4/2017AY 2008-09
SH. ALOK YADAV,DELHI vs ACIT, NEW DELHI
ITA 3483/DEL/2015[2011-12]Status: Disposed20/4/2017AY 2011-12
SHRI INDERPAL SINGH SAWHNEY,NEW DELHI vs ITO, NEW DELHI
ITA 4211/DEL/2014[2007-08]Status: Disposed20/4/2017AY 2007-08
MAMTA KALUCHA,DELHI vs DCIT, DELHI
ITA 4198/DEL/2014[2003-04]Status: Disposed20/4/2017AY 2003-04
DCIT, NEW DELHI vs M/S. FEDERAL MOGUL GOETZE INDIA LTD., DELHI
ITA 3441/DEL/2014[2004-05]Status: Disposed20/4/2017AY 2004-05
ACIT, NEW DELHI vs SH. ANIL ARORA, DELHI
ITA 3436/DEL/2014[2008-09]Status: Disposed20/4/2017AY 2008-09