← All Benches
ITAT Delhi Bench
80,037 judgments
ITO, NEW DELHI vs SH. SUDHIR NAYYAR, NEW DELHI
ITA 5887/DEL/2012[2006-07]Status: Disposed24/4/2017AY 2006-07
M/S. SHRUTI FASTENERS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5374/DEL/2012[2007-08]Status: Disposed24/4/2017AY 2007-08
ITO, NEW DELHI vs SHRI SANJAY BAJAJ, NEW DELHI
ITA 5221/DEL/2010[2006-07]Status: Disposed24/4/2017AY 2006-07
COMMISSIONER OF INCOME TAX-7 vs M/S ONS CREATION PVT. LTD.
ITA/629/201621/4/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIOER OF INCOME TAX-IV vs INTERTEK TESTING SERVICE INDIA P.LTD
ITA/316/201721/4/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 12(1)
ITA/443/201621/4/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
PR. COMMISSIONER OF INCOME TAX-10 vs KRISHAK BHARATI COOPERATIVE LTD.
ITA/579/201621/4/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
PR. COMMISSIONER OF INCOME TAX vs KRISHAK BHARATI COOPERATIVE LTD.
ITA/578/201621/4/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
THE PR. COMMISSIONER OF INCOME TAX-4 vs GUNVARDHAN VYAPAR PVT. LTD.
ITA/242/201721/4/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME TAX-IV vs IQOR INDIA SERVICES (P)LTD
ITA/315/201721/4/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
JYOTIGAMYA ADVISORY PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 203/DEL/2017[2013-14]Status: Disposed21/4/2017AY 2013-14
MS ANNIE KISHAN,GURGAON vs DCIT, NEW DELHI
ITA 1981/DEL/2017[2011-12]Status: Disposed21/4/2017AY 2011-12
MS ANNIE KISHAN,GURGAON vs DCIT, NEW DELHI
ITA 1979/DEL/2017[2011-12]Status: Disposed21/4/2017AY 2011-12
SMT. SANGEETA CHHABRA,DELHI vs ITO, NEW DELHI
ITA 1853/DEL/2017[2007-08]Status: Disposed21/4/2017AY 2007-08
SH. ANIL VASHIST,NEW DELHI vs ACIT, NEW DELHI
ITA 127/DEL/2017[2012-13]Status: Disposed21/4/2017AY 2012-13
M/S. YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY,UTTAR PRADESH vs CIT(A)- 1, NOIDA
ITA 4869/DEL/2016[2006-07]Status: Disposed21/4/2017AY 2006-07
M/S. YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY,UTTAR PRADESH vs ACIT, NOIDA
ITA 3101/DEL/2016[2006-07]Status: Disposed21/4/2017AY 2006-07
M/S. DYNAMIC TRANSMISSION LTD.,ROHTAK vs PR. CIT, ROHTAK
ITA 2006/DEL/2016[2011-12]Status: Disposed21/4/2017AY 2011-12
SH. RAMAN BHURARIA,NEW DELHI vs ITO, NEW DELHI
ITA 6131/DEL/2015[2011-12]Status: Disposed21/4/2017AY 2011-12
DCIT, NEW DELHI vs MRS. MAHAGUN INDIA PVT. LTD., NEW DELHI
ITA 805/DEL/2014[2008-09]Status: Disposed21/4/2017AY 2008-09