← All Benches
ITAT Delhi Bench
80,928 judgments
SH. AKRAM KHAN,MEERUT vs ITO, BULANDSHAHR
ITA 1628/DEL/2017[2005-06]Status: Disposed12/7/2017AY 2005-06
SH. AKBAR KHAN,MEERUT vs ITO, BULANDSHAHR
ITA 1627/DEL/2017[2005-06]Status: Disposed12/7/2017AY 2005-06
SH. AAKIL KHAN,MEERUT vs ITO, BULANDSHAHR
ITA 1626/DEL/2017[2005-06]Status: Disposed12/7/2017AY 2005-06
SH. ASHIK KHAN,MEERUT vs ITO, BULANDSHAHR
ITA 1625/DEL/2017[2005-06]Status: Disposed12/7/2017AY 2005-06
SH. SALEEM KHAN,MEERUT vs ITO, BULANDSHAHR
ITA 1624/DEL/2017[2005-06]Status: Disposed12/7/2017AY 2005-06
SH. SHAJID KHAN,MEERUT vs ITO, BULANDSHAHR
ITA 1623/DEL/2017[2005-06]Status: Disposed12/7/2017AY 2005-06
FINO PAYTECH LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1247/DEL/2017[2012-13]Status: Disposed12/7/2017AY 2012-13
MAGNETI MARELLI POWERTRAIN INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 801/DEL/2016[2011-12]Status: Disposed12/7/2017AY 2011-12
ITO, DEHRADUN vs SMT. LAXMI BIJALWAN, DEHRADUN
ITA 6404/DEL/2016[2012-13]Status: Disposed12/7/2017AY 2012-13
ADIT(INTL. TAXATION), DEHRADUN vs M/S. LANDMARKS GRAPHICS CORPORATION, USA, DEHRADUN
ITA 1180/DEL/2012[2006-07]Status: Disposed12/7/2017AY 2006-07
ADIT(INTL. TAXATION), DEHRADUN vs M/S. LANDMARKS GRAPHICS CORPORATION, USA, DEHRADUN
ITA 1179/DEL/2012[2008-09]Status: Disposed12/7/2017AY 2008-09
DDIT INTERNATIONAL TAXATION vs LANDMARKS GRAPHICS CORPORATION,
ITA 4615/DEL/2007[2005-2006]Status: Disposed12/7/2017AY 2005-2006
DCIT (OSD) RANGE I vs LANDMARK GRAPHICS CORPORATION,
ITA 2952/DEL/2007[2004-2005]Status: Disposed12/7/2017AY 2004-2005
ACIT, (OSD) RANGE-I vs LANDMARKS GRAPHICS CORP. USA,
ITA 573/DEL/2006[2002-2003]Status: Disposed12/7/2017AY 2002-2003
ACIT, RANGE-I, DEHRADUN vs LANDMARK GRAPHIC CORPORATION USA, DEHRADUN,
ITA 2486/DEL/2006[2003-04]Status: Disposed12/7/2017AY 2003-04
PR.COMMISSIONER OF INCOME-TAX-VI , NEW DELHI vs NEC TECHNOLOGIES INDIA PVT. LTD
ITA/494/201711/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR COMMISSIONER OF INCOME TAX-3 vs FRESENIUS KABI ONCOLOGY LIMITED (FORMERLY, DABUR PHARMA LIMITED)
ITA/259/201711/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR COMMISSIONER OF INCOME TAX-04 vs M/S INDO RAMA SYNTHETICS (INDIA) LTD.
ITA/490/201711/7/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
SH. MUKESH KUMAR SINGH,MEERUT vs ITO, MEERUT
ITA 867/DEL/2017[2009-10]Status: Disposed11/7/2017AY 2009-10
NITIN MALIK,GURGAON vs ITO, NEW DELHI
ITA 336/DEL/2017[2011-12]Status: Disposed11/7/2017AY 2011-12
