← All Benches
ITAT Delhi Bench
80,939 judgments
M/S. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD.,HISAR vs ACIT, HISAR
ITA 254/DEL/2017[2005-06]Status: Disposed10/8/2017AY 2005-06
ACIT, NEW DELHI vs MS. DLF COMMERCIAL PROJECTS CORPORATION, NEW DELHI
ITA 3047/DEL/2014[2010-11]Status: Disposed10/8/2017AY 2010-11
ACIT, NEW DELHI vs MS. DLF COMMERCIAL PROJECTS CORPORATION, NEW DELHI
ITA 3046/DEL/2014[2009-10]Status: Disposed10/8/2017AY 2009-10
M/S. DLF COMMERCIAL PROJECTS CORPORATION,NEW DELHI vs ACIT, NEW DELHI
ITA 2966/DEL/2014[2010-11]Status: Disposed10/8/2017AY 2010-11
M/S. DLF COMMERCIAL PROJECTS CORPORATION,NEW DELHI vs ACIT, NEW DELHI
ITA 2965/DEL/2014[2009-10]Status: Disposed10/8/2017AY 2009-10
PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL)- 1 vs M/S T.S. PULSES PVT. LTD.,
ITA/471/20179/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs MODI INDUSTRIES LTD.
ITA/503/20179/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
ACIT, NOIDA vs M/S. ATS INFRASTRUCTURE LTD., NOIDA
ITA 5988/DEL/2014[2008-09]Status: Disposed9/8/2017AY 2008-09
ACIT, NOIDA vs M/S. ATS INFRASTRUCTURE LTD., NOIDA
ITA 5987/DEL/2014[2007-08]Status: Disposed9/8/2017AY 2007-08
ACIT, NOIDA vs M/S. ATS INFRASTRUCTURE LTD., NOIDA
ITA 5986/DEL/2014[2006-07]Status: Disposed9/8/2017AY 2006-07
CAPARO MARUTI LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5165/DEL/2014[2010-11]Status: Disposed9/8/2017AY 2010-11
DCIT, NEW DELHI vs M/S. CAPARO MARUTI LTD., NEW DELHI
ITA 5059/DEL/2014[2010-11]Status: Disposed9/8/2017AY 2010-11
M/S. BULANDSHAHR DEVELOPMENT AUTHORITY,BULANDSHAHR vs JCIT, BULANDSHAHR
ITA 4293/DEL/2014[2010-11]Status: Disposed9/8/2017AY 2010-11
M/S. BULANDSHAHR DEVELOPMENT AUTHORITY,BULANDSHAHR vs ADDL.CIT, BULANDSHAHR
ITA 4292/DEL/2014[2009-10]Status: Disposed9/8/2017AY 2009-10
SHRI PAWAN KUMAR GARG, PROP. M/SP.K.ENTERPRISES,HISAR vs ITO, HISAR
ITA 373/DEL/2017[2012-13]Status: Disposed9/8/2017AY 2012-13
SH. JAGDISH PRASAD,NEW DELHI vs ACIT, NEW DELHI
ITA 1418/DEL/2017[2008-09]Status: Disposed9/8/2017AY 2008-09
MRS KIRAN WADHWA,DELHI vs ITO, NEW DELHI
ITA 6618/DEL/2016[2012-13]Status: Disposed9/8/2017AY 2012-13
M/S. M.S. SOFTWARE (P) LIMITED,NOIDA vs ITO, NOIDA
ITA 2708/DEL/2016[2006-07]Status: Disposed9/8/2017AY 2006-07
HCP PETROCHEM PVT. LTD, THROUGH I.P. INDIA PVT. LTD. (NOW KNOWN AS ADHUNIK TECHNOLOGY PVT. LTD.),NEW DELHI vs ACIT, NEW DELHI
ITA 2307/DEL/2016[2007-08]Status: Disposed9/8/2017AY 2007-08
IILM SOCIETY,UTTAR PRADESH vs JCIT, NOIDA
ITA 749/DEL/2015[2009-10]Status: Disposed9/8/2017AY 2009-10
