← All Benches
ITAT Delhi Bench
80,939 judgments
DCIT, NEW DELHI vs M/S. AMRAPALI SMART CITY DEVELOPERS PVT. LTD., NOIDA
ITA 4843/DEL/2014[2011-12]Status: Disposed25/8/2017AY 2011-12
DCIT, NEW DELHI vs M/S. AMRAPALI SMART CITY PVT. LTD., NOIDA
ITA 4842/DEL/2014[2011-12]Status: Disposed25/8/2017AY 2011-12
ASHOK KUMAR GUPTA,DELHI vs ITO, NEW DELHI
ITA 4478/DEL/2014[2010-11]Status: Disposed25/8/2017AY 2010-11
M/S. HANS ISPAT LTD.,AHMEDABAD vs ACIT, NEW DELHI
ITA 3645/DEL/2014[2010-11]Status: Disposed25/8/2017AY 2010-11
SHRI CHANDRA SWAMI,NEW DELHI vs DCIT, NEW DELHI
ITA 2324/DEL/2013[2005-06]Status: Disposed25/8/2017AY 2005-06
ACIT, NEW DELHI vs M/S. OCHOA LABORATORIES LTD., NOIDA
ITA 3809/DEL/2011[2008-09]Status: Disposed25/8/2017AY 2008-09
ACIT, NEW DELHI vs M/S OCHOA LABORATORIES LTD., NEW DELHI
ITA 1598/DEL/2011[2007-08]Status: Disposed25/8/2017AY 2007-08
ITO, NEW DELHI vs M/S. LINUX SOFTWARE PVT. LTD, GURGAON
ITA 4608/DEL/2009[2002-03]Status: Disposed25/8/2017AY 2002-03
DCIT, NEW DELHI vs M/S. OCHOA LABORATORIES LTD, NOIDA
ITA 4114/DEL/2009[2006-07]Status: Disposed25/8/2017AY 2006-07
BOSTON SCIENTIFIC INDIA PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/321/201724/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
HOOVAR SERVICES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5797/DEL/2015[2012-13]Status: Disposed24/8/2017AY 2012-13
SMT SARASWATI DEVI GOYAL,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4411/DEL/2015[2007-08]Status: Disposed24/8/2017AY 2007-08
SMT SARASWATI DEVI GOYAL,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4410/DEL/2015[2006-07]Status: Disposed24/8/2017AY 2006-07
SMT SARASWATI DEVI GOYAL,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4409/DEL/2015[2005-06]Status: Disposed24/8/2017AY 2005-06
SMT SARASWATI DEVI GOYAL,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4408/DEL/2015[2004-05]Status: Disposed24/8/2017AY 2004-05
SMT SARASWATI DEVI GOYAL,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4407/DEL/2015[2003-04]Status: Disposed24/8/2017AY 2003-04
SMT SARASWATI DEVI GOYAL,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4406/DEL/2015[2002-03]Status: Disposed24/8/2017AY 2002-03
ACIT, NEW DELHI vs MAHASHIYAN DI HATTI LTD, NEW DELHI
ITA 7067/DEL/2014[2010-11]Status: Disposed24/8/2017AY 2010-11
DCIT, NEW DELHI vs M/S. DHARAMPAL SATYAPAL SONS (P) LTD., NEW DELHI
ITA 5940/DEL/2014[2008-09]Status: Disposed24/8/2017AY 2008-09
DCIT, NEW DELHI vs M/S. AMRAPALI SAPPHIRE DEVELOPERS PVT. LTD., NOIDA
ITA 5276/DEL/2014[2011-12]Status: Disposed24/8/2017AY 2011-12
