← All Benches
ITAT Delhi Bench
80,939 judgments
ITO, NEW DELHI vs M/S. ROYAL FINVEST PVT. LTD., NEW DELHI
ITA 1060/DEL/2010[2006-07]Status: Disposed30/8/2017AY 2006-07
PR. COMMISSIONER OF INCOME TAX-16 vs JAGAT TALKIES DISTRIBUTORS
ITA/1003/201529/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR. COMMISSIONER OF INCOME TAX-16 vs JAGAT TALKIES DISTRIBUTORS
ITA/990/201529/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR. COMMISSIONER OF INCOME TAX-16 vs JAGAT TALKIES DISTRIBUTORS
ITA/916/201529/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR. COMMISSIONER OF INCOME TAX-16 vs JAGAT TALKIES DISTRIBUTORS
ITA/1000/201529/8/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
M/S LKG BUILDERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4430/DEL/2015[2004]Status: Disposed29/8/2017
M/S LKG BUILDERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4429/DEL/2015[2003-04]Status: Disposed29/8/2017AY 2003-04
SHRI RAJEEV VERMA,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4399/DEL/2015[2002-03]Status: Disposed29/8/2017AY 2002-03
M/S. SATPAL & SONS (HUF),NEW DELHI vs ACIT, NEW DELHI
ITA 388/DEL/2015[2011-12]Status: Disposed29/8/2017AY 2011-12
SH. RAMESH KUMAR L/H LATE SH. KUNWAR SINGH,HARYANA vs ITO, HARYANA
ITA 1023/DEL/2015[2007-08]Status: Disposed29/8/2017AY 2007-08
DCIT, NEW DELHI vs M/S. SIGMA RESEARCH AND CONSULTING PVT. LTD., NEW DELHI
ITA 5243/DEL/2014[2011-12]Status: Disposed29/8/2017AY 2011-12
DCIT, NEW DELHI vs M/S. DIGITAL RADIO (MUMBAI) BROADCASTING LTD., NEW DELHI
ITA 5004/DEL/2014[2010-11]Status: Disposed29/8/2017AY 2010-11
DCIT, NEW DELHI vs M/S. DIGITAL RADIO (KOLKATA) BROADCASTING LTD., NEW DELHI
ITA 5003/DEL/2014[2010-11]Status: Disposed29/8/2017AY 2010-11
DCIT, NEW DELHI vs M/S. DIGITAL RADIO (DELHI) BROADCASTING LTD., NEW DELHI
ITA 5002/DEL/2014[2010-11]Status: Disposed29/8/2017AY 2010-11
RATNAGIRI GAS & POWER PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4113/DEL/2014[2007-08]Status: Disposed29/8/2017AY 2007-08
DCIT, NEW DELHI vs M/S. RAVINA & ASSOCIATES P. LTD., NEW DELHI
ITA 3666/DEL/2014[2003-04]Status: Disposed29/8/2017AY 2003-04
M/S. REALTECH PROJECTS PVT. LTD.,NEW DELHI vs ADDL.CIT, NEW DELHI
ITA 3089/DEL/2014[2008-09]Status: Disposed29/8/2017AY 2008-09
M/S. NODAI SEEDS INDIA PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 3083/DEL/2014[2008-09]Status: Disposed29/8/2017AY 2008-09
SH. RAJ KUMAR SAHNI,NEW DELHI vs ACIT, NEW DELHI
ITA 4554/DEL/2013[2005-06]Status: Disposed29/8/2017AY 2005-06
SH. RAJ KUMAR SAHNI,NEW DELHI vs ACIT, NEW DELHI
ITA 4553/DEL/2013[2004-05]Status: Disposed29/8/2017AY 2004-05