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ITAT Delhi Bench

80,939 judgments

ACIT, NEW DELHI vs M/S. SMC POWER GENERATION LTD, NEW DELHI

ITA 4799/DEL/2015[2010-11]Status: Disposed5/9/2017AY 2010-11

ITO, NEW DELHI vs M/S. HIM MOTORS PVT. LTD., NEW DELHI

ITA 6824/DEL/2014[2007-08]Status: Disposed5/9/2017AY 2007-08

M/S. GATEWAY IMPEX PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 6780/DEL/2014[2007-08]Status: Disposed5/9/2017AY 2007-08

ACIT, NEW DELHI vs SH. RAJNEESH MOHAN, NEW DELHI

ITA 4804/DEL/2014[2010-11]Status: Disposed5/9/2017AY 2010-11

M/S. C D SECURITY SERVICES NETWORK LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 3491/DEL/2014[2008-09]Status: Disposed5/9/2017AY 2008-09

PR.COMMISSIONER OF INCOME TAX-08 vs SOJITZ INDIA PRIVATE LTD.

ITA/742/20174/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX-6,NEW DELHI vs MONNET ISPAT & ENERGY LTD.

ITA/533/20174/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs M/S INDEX SECURITIES PRIVATE LIMITED

ITA/566/20174/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX- 8 vs M/S SWAROVSKI INDIA PVT. LTD.

ITA/419/20174/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX-6,NEW DELHI vs MONNET ISPAT & ENERGY LTD.

ITA/547/20174/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX-6,NEW DELHI vs MONNET ISPAT & ENERGY LTD.

ITA/540/20174/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX-6,NEW DELHI vs MONNET ISPAT & ENERGY LTD.

ITA/535/20174/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX-6,NEW DELHI vs MONNET ISPAT & ENERGY LTD.

ITA/539/20174/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX-6,NEW DELHI vs MONNET ISPAT & ENERGY LTD.

ITA/541/20174/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs MARUTI SUZUKI INDIA LIMITED (SUCCESSOR OF SUZUKI POWERTRAIN INDIA LIMITED)

ITA/65/20174/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX-6 vs NEC ENGINEERING PVT, LTD.

ITA/565/20174/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX-6,NEW DELHI vs MONNET ISPAT & ENERGY LTD.

ITA/536/20174/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX-6,NEW DELHI vs MONNET ISPAT & ENERGY LTD.

ITA/543/20174/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX-06 vs NETSITY SYSTEMS PVT. LTD.

ITA/652/20164/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

PR. COMMISSIONER OF INCOME TAX-6,NEW DELHI vs MONNET ISPAT & ENERGY LTD.

ITA/542/20174/9/2017

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH