← All Benches
ITAT Delhi Bench
80,939 judgments
JAJPAL SINGH BISHT,DELHI vs ITO, NEW DELHI
ITA 1244/DEL/2017[2013-14]Status: Disposed13/9/2017AY 2013-14
ITO, GHAZIABAD vs SHRI SWAROOP CHAND SHARMA, GHAZIABAD
ITA 4274/DEL/2016[2012-13]Status: Disposed13/9/2017AY 2012-13
ACIT, NEW DELHI vs SH. KRISHAN KANT SHARMA, DELHI
ITA 3185/DEL/2017[2007-08]Status: Disposed12/9/2017AY 2007-08
ITO, NEW DELHI vs SH. JAGJIT SINGH, NEW DELHI
ITA 3183/DEL/2017[2010-11]Status: Disposed12/9/2017AY 2010-11
M/S. CHANDRA HOTEL,DEHRADUN vs ITO, DEHRADUN
ITA 2676/DEL/2017[2012-13]Status: Disposed12/9/2017AY 2012-13
SH. ASHOK KUMAR GUPTA,NEW DELHI vs DCIT, NEW DELHI
ITA 2206/DEL/2017[2006-07]Status: Disposed12/9/2017AY 2006-07
M/S. MAHARAJA AGERSEN KANYA MAHAVIDHALYA SAMITI,MUZAFFARNAGAR vs CIT (EXEMPTIONS), LUCKNOW
ITA 5386/DEL/2016[]Status: Disposed12/9/2017
GRANITE SERVICES INTERNATIONAL PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 532/DEL/2016[2011-12]Status: Disposed12/9/2017AY 2011-12
ITO, NEW DELHI vs M/S NAV JYOTI ASSOCIATES PVT. LTD., DELHI
ITA 4591/DEL/2016[2010-11]Status: Disposed12/9/2017AY 2010-11
ACIT, DELHI vs M/S. GARG DYEING PROCESSING & INDUSTRIES, NEW DELHI
ITA 4341/DEL/2016[2009-10]Status: Disposed12/9/2017AY 2009-10
ACIT, NEW DELHI vs M/S MAYFIELD PROJECTS., GURGAON
ITA 3595/DEL/2016[2007-08]Status: Disposed12/9/2017AY 2007-08
ACIT, NEW DELHI vs M/S MAYFIELD PROJECTS., GURGAON
ITA 3594/DEL/2016[2007-08]Status: Disposed12/9/2017AY 2007-08
MIND LIFE SOUL DOT COM (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4571/DEL/2014[2004-05]Status: Disposed12/9/2017AY 2004-05
DCIT, NEW DELHI vs M/S. FABSTRACT CLOTHING INDIA PVT. LTD., NEW DELHI
ITA 3442/DEL/2014[2010-11]Status: Disposed12/9/2017AY 2010-11
DCIT, NEW DELHI vs M/S. NKG INFRASTRUCTURE LTD., NEW DELHI
ITA 2728/DEL/2014[2006-07]Status: Disposed12/9/2017AY 2006-07
M/S. MEDITRONICS INDIA PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 6251/DEL/2012[2004-05]Status: Disposed12/9/2017AY 2004-05
PRINCIPAL COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-1 vs M/S COMPTEL OYJ.
ITA/598/201711/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs PLANMAN HR PVT. LTD.,
ITA/599/201711/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
SHRI WAHABUDDIN,MEERUT vs ITO, MEERUT
ITA 868/DEL/2017[2012-13]Status: Disposed11/9/2017AY 2012-13
SHRI MAYA PARKASH,GHAZIABAD vs ITO, GHAZIABAD
ITA 713/DEL/2017[2008-09]Status: Disposed11/9/2017AY 2008-09
