← All Benches
ITAT Delhi Bench
80,939 judgments
TOLUNA INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 6407/DEL/2012[2008-09]Status: Disposed22/9/2017AY 2008-09
DCIT, NEW DELHI vs M/S CREATIVE HOME FASHIONS PVT. LTD., NEW DELHI
ITA 820/DEL/2011[2005-06]Status: Disposed22/9/2017AY 2005-06
M/S. NOIDA CUSTOMER OPERATION (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5191/DEL/2011[2007-08]Status: Disposed22/9/2017AY 2007-08
MITSUBISHI CORPORATION INDIA PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 16(2), NEW DELHI
ITA 5184/DEL/2017[2013-14]Status: Disposed22/9/2017AY 2013-14
KRONOS SOLUTIONS INDIA PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 6386/DEL/2016[2012-13]Status: Disposed22/9/2017AY 2012-13
ACIT, NEW DELHI vs SHRI RAKESH GUPTA (HUF), NEW DELHI
ITA 462/DEL/2016[2007-08]Status: Disposed22/9/2017AY 2007-08
NISSIN BRAKE INDIA PVT. LTD.,GURGAON vs DCIT, GURGAON
ITA 3425/DEL/2016[2010-11]Status: Disposed22/9/2017AY 2010-11
M/S. BOMBAY JEWELLERS,DEHRADUN vs ACIT, DEHRADUN
ITA 5861/DEL/2013[2003-04]Status: Disposed22/9/2017AY 2003-04
M/S. BOMBAY JEWELLERS,DEHRADUN vs ACIT, DEHRADUN
ITA 5860/DEL/2013[2002-03]Status: Disposed22/9/2017AY 2002-03
M/S. HINDUSTAN VEGETABLE OILS CORP. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4965/DEL/2013[2009-10]Status: Disposed22/9/2017AY 2009-10
DCIT, NEW DELHI vs SH. RANJAN DAGAR, NEW DELHI
ITA 4602/DEL/2013[2010-11]Status: Disposed22/9/2017AY 2010-11
DCIT (LTU), NEW DELHI vs M/S CAPARO ENGINEERING INDIA PVT. LTD., NEW DELHI
ITA 3661/DEL/2013[2009-10]Status: Disposed22/9/2017AY 2009-10
COMMISSIONER OF WEALTH TAX DEL vs M/S ATMA RAM PROPERTIES P.LTD.
WTA/35/200521/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF WEALTH TAX DEL vs M/S ATMA RAM PROPERTIES P. LTD
WTA/34/200521/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF WEALTH TAX DEL vs M/S ATMA RAM PROPERTIES P.LTD.
WTA/28/200521/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF WEALTH TAX DEL vs M/S ATMA RAM PROPERTIES P.LTD.
WTA/27/200521/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF WEALTH TAX vs M/S ATMA RAM PROPERTIES P.LTD.
WTA/26/200521/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF INCOME TAX vs M/S ATMA RAM PROPERTIES P.LTD.
WTA/21/200521/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF WEATH TAX DELH vs M/S ATMA RAM PROPERTIES P. LTD
WTA/20/200521/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
COMMISSIONER OF INCOME TAX DEL vs M/S ATMA RAM PROPERTIES P.LTD
WTA/18/200521/9/2017
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
