← All Benches
ITAT Delhi Bench
80,940 judgments
AKSHAY COMMERCIAL PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4152/DEL/2016[2007-08]Status: Disposed26/10/2017AY 2007-08
AKSHAY COMMERCIAL PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4151/DEL/2016[2006-07]Status: Disposed26/10/2017AY 2006-07
AKSHAY COMMERCIAL PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4156/DEL/2016[2011-12]Status: Disposed26/10/2017AY 2011-12
AKSHAY COMMERCIAL PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4155/DEL/2016[2010-11]Status: Disposed26/10/2017AY 2010-11
AKSHAY COMMERCIAL PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4154/DEL/2016[2009-10]Status: Disposed26/10/2017AY 2009-10
ACIT, NEW DELHI vs M/S. JINDAL PHOTO LTD., NEW DELHI
ITA 5201/DEL/2015[2012-13]Status: Disposed26/10/2017AY 2012-13
ACIT, NEW DELHI vs M/S. JINDAL PHOTO LTD., NEW DELHI
ITA 5200/DEL/2015[2011-12]Status: Disposed26/10/2017AY 2011-12
ACIT, NEW DELHI vs M/S. JINDAL PHOTO LTD., NEW DELHI
ITA 5199/DEL/2015[2010-11]Status: Disposed26/10/2017AY 2010-11
PR. COMMISSIONER OF INCOME TAX-6 vs MOTHERSON SUMI SYSTEMS LTD.
ITA/893/201725/10/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
BENTLY NEVADA LLC vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI - I
ITA/835/201725/10/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
BENTLY NEVADA LLC vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI - I
ITA/833/201725/10/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
M/S AVALON BUSINESS ASSOCIATES vs PR. COMMISSIONER OF INCOME TAX-14 & ANR.
ITA/892/201725/10/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
BENTLY NEVADA LLC vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI -I
ITA/832/201725/10/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
BENTLY NEVADA LLC vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI - I
ITA/831/201725/10/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
BENTLY NEVADA LLC vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI - I
ITA/834/201725/10/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
BHARAT SANCHAR NIGAM LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 920/DEL/2017[2009-10]Status: Disposed25/10/2017AY 2009-10
SHRI ANIL KUMAR BANSAL,NEW DELHI vs DCIT, NEW DELHI
ITA 591/DEL/2017[2012-13]Status: Disposed25/10/2017AY 2012-13
SHRI ANIL KUMAR BANSAL,NEW DELHI vs DCIT, NEW DELHI
ITA 590/DEL/2017[2007-08]Status: Disposed25/10/2017AY 2007-08
SURYA JYOTI SOFTWARE PVT. LTD.,NEW DELHI vs PR. CIT, NEW DELHI
ITA 2158/DEL/2017[2009-10]Status: Disposed25/10/2017AY 2009-10
DCIT, FARIDABAD vs SH. MANAV SARDANA, NEW DELHI
ITA 607/DEL/2015[2010-11]Status: Disposed25/10/2017AY 2010-11
