← All Benches
ITAT Delhi Bench
81,126 judgments
M/S. BHAGWATI AGENCIES PRIVATE LIMITED,NEW DELHI vs ITO, NEW DELHI
ITA 5249/DEL/2014[2007-08]Status: Disposed7/11/2017AY 2007-08
M/S. AVL INDIA PRIVATE LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 4529/DEL/2014[2009-10]Status: Disposed7/11/2017AY 2009-10
ITO, NEW DELHI vs SH. KAILASH CHAND, DELHI
ITA 4002/DEL/2013[2009-10]Status: Disposed7/11/2017AY 2009-10
SH. VODAFONE DIGILINK LTD.,KARNAL vs CIT (TDS), CHANDIGARH
ITA 3781/DEL/2013[2009-10 (F.Y. 2008-09)]Status: Disposed7/11/2017
SH. VODAFONE DIGILINK LTD.,KARNAL vs CIT (TDS), CHANDIGARH
ITA 3780/DEL/2013[2008-09 (F.Y. 2007- 08)]Status: Disposed7/11/2017
SH. VODAFONE DIGILINK LTD.,KARNAL vs CIT (TDS), CHANDIGARH
ITA 3779/DEL/2013[2007-08 (F.Y. 2006-07)]Status: Disposed7/11/2017
M/S ALCOBEX METALS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3969/DEL/2011[2004-05]Status: Disposed7/11/2017AY 2004-05
ACIT, FARIDABAD vs M/S NUCHEM LTD, FARIDABAD
ITA 2783/DEL/2010[1994-95]Status: Disposed7/11/2017AY 1994-95
TATA GLOBAL BEVERAGES LIMITED. (SUCCESSOR TO MOUNT EVEREST MINERAL WATER LIMITED MERGED WITH TATA G vs COMMISSIONER OF INCOME TAX, KOLKATA-II
ITA/802/20176/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3 vs INDARAPURAM HABITAT CENTRE PVT. LTD.
ITA/479/20176/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
CARGILL FOODS INDIA PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/938/20176/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3 vs INDRAPURAM HABITAT CENTRE PVT. LTD.
ITA/476/20176/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
SHRI HAZI MOHD. IRFAN,GHAZIABAD vs ITO, GHAZIABAD
ITA 711/DEL/2017[2012-13]Status: Disposed6/11/2017AY 2012-13
NIKON INDIA PVT. LTD.,GURGAON vs DCIT, CIRCLE- 3, GURGAON
ITA 6299/DEL/2017[2013-14]Status: Disposed6/11/2017AY 2013-14
DCIT, CIRCLE- 16(2), NEW DELHI vs MAX BUPA HEALTH INSURANCE COMPANY LTD., NEW DELH
ITA 4518/DEL/2017[2010-11]Status: Disposed6/11/2017AY 2010-11
ITO, WAR- 64(5), NEW DELHI vs LEKSHMI VISHWANATH, NEW DELHI
ITA 3869/DEL/2017[2010-11]Status: Disposed6/11/2017AY 2010-11
MR. RAKESH KUMAR GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 359/DEL/2017[2011-12]Status: Disposed6/11/2017AY 2011-12
SMT. LEKSHMI VISHWANATH,DELHI vs ADDL. CIT, NEW DELHI
ITA 3115/DEL/2017[2010-11]Status: Disposed6/11/2017AY 2010-11
WAHABUDDIN,MEERUT vs ITO, MEERUT
ITA 4177/DEL/2016[2011-12]Status: Disposed6/11/2017AY 2011-12
OMNIGLOBE INFORMATION TECHNOLOGIES (INDIA) PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1003/DEL/2016[2011-12]Status: Disposed6/11/2017AY 2011-12
