← All Benches
ITAT Delhi Bench
81,130 judgments
ACIT, NEW DELHI vs M/S PASADENSA FOODS LTD., NEW DELHI
ITA 3002/DEL/2011[2005-06]Status: Disposed23/11/2017AY 2005-06
PASADENSA FOODS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2731/DEL/2011[2005-06]Status: Disposed23/11/2017AY 2005-06
ADDL. CIT (TDS), GHAZIABAD vs THE PRINCIPAL OFFICER, NOIDA
ITA 4842/DEL/2015[2013-14]Status: Disposed23/11/2017AY 2013-14
PR. COMMISSIONER OF INCOME TAX-5 vs L.D. CRYSTALS PVT.. LTD.
ITA/1042/201722/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S RAJASTHAN EXPLOSIVE & CHEMICALS LTD.
ITA/1035/201722/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
DIRECTOR OF INCOME TAX (E) vs PRAKASH EDUCATIONAL SOCIETY
ITA/1034/201722/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
THE PR. COMMISSIONER OF INCOME TAX-7 vs R.V. AGENCIES PVT. LTD.
ITA/1032/201722/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX-6 vs MATRIX CELLULAR INTERNATIONAL SERVICES PVT. LTD.
ITA/484/201722/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
AVTAR MOHAN BAHAL,NEW DELHI vs ITO, WARD 72(3), NEW DELHI
ITA 6121/DEL/2017[2009-10]Status: Disposed22/11/2017AY 2009-10
DEEPAK RANA,NOIDA vs ITO, WARD-65(5), NEW DELHI
ITA 3808/DEL/2017[2009-10]Status: Disposed22/11/2017AY 2009-10
SHRI TEJ PAL SINGH,HARYANA vs ITO, BARAUT
ITA 3087/DEL/2017[2012-13]Status: Disposed22/11/2017AY 2012-13
SHRI BALRAJ SINGH,UTTAR PRADESH vs ITO, BULANDSHAHR
ITA 1864/DEL/2017[2008-09]Status: Disposed22/11/2017AY 2008-09
M/S. MAHESH WOOD PRODUCTS PVT. LTD.,DELHI vs ACIT, NEW DELHI
ITA 6503/DEL/2016[2012-13]Status: Disposed22/11/2017AY 2012-13
ITO, ROHTAK vs SHRI SATPAL SINGH, ROHTAK
ITA 520/DEL/2016[2011-12]Status: Disposed22/11/2017AY 2011-12
HYUNDAI ROTEM COMPANY,DELHI vs ACIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 510/DEL/2016[2011-12]Status: Disposed22/11/2017AY 2011-12
R&B FALCON(A) PTY. LTD.,NEW DELHI vs JCIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 504/DEL/2016[2011-12]Status: Disposed22/11/2017AY 2011-12
SH. AMAN MEHTANI,NEW DELHI vs DCIT, FARIDABAD
ITA 4325/DEL/2016[2010-11]Status: Disposed22/11/2017AY 2010-11
ACIT (EXEMPTION), NEW DELHI vs JAMNALAL BAJAJ FOUNDATION, NEW DELHI
ITA 1246/DEL/2016[2011-12]Status: Disposed22/11/2017AY 2011-12
HINDUSTAN COCA-COLA MARKETING COMPANY PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6690/DEL/2015[2011-12]Status: Disposed22/11/2017AY 2011-12
M/S BLK-NCC CONSORTIUM,NEW DELHI vs JCIT, NEW DELHI
ITA 6481/DEL/2015[2011-12]Status: Disposed22/11/2017AY 2011-12
