← All Benches
ITAT Delhi Bench
81,130 judgments
ASHWANI KUMAR AND CO. P. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3558/DEL/2013[2009-10]Status: Disposed30/11/2017AY 2009-10
ASHWANI KUMAR AND CO. P. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3557/DEL/2013[2007-08]Status: Disposed30/11/2017AY 2007-08
DCIT, NEW DELHI vs M/S ASHWANI KUMAR & CO. PVT. LTD., NEW DELHI
ITA 3287/DEL/2013[2007-08]Status: Disposed30/11/2017AY 2007-08
MCDONALD'S CORPORATION,NEW DELHI vs ADDL. DIT, NEW DELHI
ITA 6012/DEL/2012[2008-09]Status: Disposed30/11/2017AY 2008-09
ITO, NEW DELHI vs M/S GANPATI HYDRO POWER PVT. LTD., NEW DELHI
ITA 5629/DEL/2012[2009-10]Status: Disposed30/11/2017AY 2009-10
ACIT, NEW DELHI vs M/S. STERLING ORNAMENTS PVT. LTD., NEW DELHI
ITA 4931/DEL/2012[2009-10]Status: Disposed30/11/2017AY 2009-10
SHIBU SOREN,JHARKHAND vs ACIT, NEW DELHI
ITA 2763/DEL/2012[2007-08]Status: Disposed30/11/2017AY 2007-08
WESTERN INDIA SHIPYARD LTD.,GOA vs ITO, NEW DELHI
ITA 2554/DEL/2012[2008-09]Status: Disposed30/11/2017AY 2008-09
BASTI SUGAR MILLS CO. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2143/DEL/2012[2005-06]Status: Disposed30/11/2017AY 2005-06
DHINGRA GLOBAL CREDENCE PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1347/DEL/2012[2005-06]Status: Disposed30/11/2017AY 2005-06
MCDONALD'S CORPORATION,NEW DELHI vs DDIT, NEW DELHI
ITA 5229/DEL/2011[2007-08]Status: Disposed30/11/2017AY 2007-08
LIBERTY ENTERPRISES,KARNAL vs ACIT, KARNAL
ITA 2012/DEL/2016[2012-13]Status: Disposed30/11/2017AY 2012-13
COMMISSIONER OF INCOME TAX vs M/S INTERNATIONAL TRACTOR LTD.
ITA-497/200430/11/2017
THE PR. COMMISSIONER OF INCOME TAX-4 vs GIESECKE & DEVRIENT (INDIA) PVT. LTD.
ITA/1087/201729/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
THE PR. COMMISSIONRE OF INCOME TAX-4 vs GIESECKE & DEVRIENT (INDIA) PVT. LTD.
ITA/1086/201729/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
THE PR.COMMISSIONER OF INCOME TAX-4 vs GOODYEAR INDIA PVT. LTD.
ITA/1085/201729/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX-6 vs MIRA EXIM LTD.
ITA/1084/201729/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
DHARMENDRA KUMAR vs PR. COMMISSIONER OF INCOME TAX
ITA/1088/201729/11/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PUNIT JAIN,NEW DELHI vs ITO, WARD- 46(2), NEW DELHI
ITA 4772/DEL/2017[2012-13]Status: Disposed29/11/2017AY 2012-13
PUNIT JAIN,NEW DELHI vs ITO, WARD- 46(2), NEW DELHI
ITA 4771/DEL/2017[2011-12]Status: Disposed29/11/2017AY 2011-12